High Courts17 Jun 2014Dismissed
The State of H.P. Vs Roshan Lal
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0130
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 787 of 1,570
High Courts17 Jun 2014Disposed Off
Manju Mamik Vs Harjeet Kaur
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1008
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151, 152
High Courts17 Jun 2014Allowed
Sainik Schools Society Vs R.C. Sharma
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0097
Constitution of India, 1950 — Article 14, 16
High Courts17 Jun 2014Disposed Off
Jai Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0096
High Courts17 Jun 2014Disposed Off
Dharminder Kumar Vs Ajay Sharma
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0084
Protection of Women From Domestic Violence Act, 2005 — Section 12, 27
High Courts17 Jun 2014Disposed Off
Vinod Kumar Vs Sohan Lal
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0081
Limitation Act, 1963 — Section 5
High Courts17 Jun 2014Dismissed
The State of H.P. Vs Budhi Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0060
High Courts17 Jun 2014Dismissed
The State of H.P. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0027
High Courts16 Jun 2014Allowed
Tilak Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 957
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 342, 376(2), 376(2)(g), 442
High Courts16 Jun 2014
H.P. State Pollution Control Board Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2014) 2 ShimLC 966
Income Tax Act, 1961 — Section 11, 11(2), 142(1), 260-A
High Courts16 Jun 2014
Indra Devi Vs Rajiv Kumar Rajiv Kumar Vs Indra Devi
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0115
High Courts16 Jun 2014Allowed
Pankaj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 65, 65B, 65-B (1), 65-B(2), 65B(2)(c)Penal Code, 1860 (IPC) — Section 120-B, 201, 302, 34, 392
High Courts16 Jun 2014
Santosh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 300, 302
High Courts16 Jun 2014Disposed Off
Yog Raj Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0100
Land Acquisition Act, 1894 — Section 4
High Courts16 Jun 2014Allowed
Harinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0099
High Courts16 Jun 2014Dismissed
Baldev Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0098
High Courts16 Jun 2014Dismissed
Prabhu Nath Vs Sushma
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts16 Jun 2014Allowed
Jai Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0026
High Courts13 Jun 2014Disposed Off
Pradeep Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0104
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(V)
High Courts13 Jun 2014Disposed Off
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) — Section 149, 323, 34, 354, 376