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High Court Of Himachal Pradesh judgments

31,399 judgments · page 785 of 1,570

High Courts24 Jun 2014Disposed Off

Rafik Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0059

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts24 Jun 2014Disposed Off

Pushap Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52(A), 52-A
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High Courts24 Jun 2014Dismissed

Narain Dass Vs Vidya Devi

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0033

Civil Procedure Code, 1908 (CPC) — Section 21, 96Evidence Act, 1872 — Section 101, 35
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High Courts23 Jun 2014Allowed

Ram Transport Finance Co. Ltd. Vs Thakur Dutt

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0149

Arbitration Act, 1940 — Section 20, 34, 8Arbitration and Conciliation Act, 1996 — Section 16, 5, 8, 8(1), 8(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151, 39
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High Courts21 Jun 2014Dismissed

Bhalku Ram Vs Mathra Dass

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0116

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 7 Rule 14, Order 7 Rule 14(3), 151
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High Courts21 Jun 2014Dismissed

State of Himachal Pradesh Vs Dole Ram

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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