High Courts02 Jul 2014Disposed Off
Gopal Singh Vs H.R.T.C.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0174
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 783 of 1,570
High Courts02 Jul 2014Dismissed
Gurpreet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Jul 2014Disposed Off
Shyam Sunder Vs Anjna Sood
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 264
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts02 Jul 2014Disposed Off
Madan Lal Vs Anjna Sood
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 525
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts02 Jul 2014Dismissed
Balbir Gautam Vs Oriental Insurance Company Ltd.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0146
High Courts02 Jul 2014Dismissed
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0145
Constitution of India, 1950 — Article 14
High Courts02 Jul 2014Dismissed
Haria alias Hari Chand Vs Radhasoami Satsang Beas
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0117
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts02 Jul 2014
Jerath Electronics and Allied Industrial Pvt. Ltd. Vs Himachal Pradesh Mahila Vikas Nigam
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0099
Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 31(7)(a), 31(7)(b)
High Courts01 Jul 2014Disposed Off
Ghan Shyam Sharma Vs Himuda
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0175
High Courts01 Jul 2014Dismissed
Geeta Ram Vs Raj Sharma National Insurance Company Vs Geeta Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0139
Motor Vehicles Act, 1988 — Section 163A, 163-A, 168
High Courts30 Jun 2014
Naminder Singh Vs Atma Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0164
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jun 2014Dismissed
Sher Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0124
High Courts30 Jun 2014Dismissed
Anita Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0123
High Courts30 Jun 2014Partly Allowed
Vinod Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts30 Jun 2014
Puran Vs Bihari Lal
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0120
Transfer of Property Act, 1882 — Section 53-A
High Courts30 Jun 2014Dismissed
Shyam Singh. Vs Prem Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0091
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Himachal Pradesh Land Revenue Act, 1954 — Section 14, 171
High Courts30 Jun 2014Partly Allowed
Bharat Bhushan Vs HP State Electricity Board
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0090
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts30 Jun 2014Disposed Off
Dharam Dutt Vs H.P.S.E.B. Ltd.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0053
Constitution of India, 1950 — Article 14, 226
High Courts30 Jun 2014
State of Himachal Pradesh Vs Giana
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0051
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 482, 82Evidence Act, 1872 — Section 114
High Courts30 Jun 2014Allowed
Bijo Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1372
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 302