High Courts04 Jul 2014Dismissed
Neeta Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0176
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 782 of 1,570
High Courts04 Jul 2014
National Insurance Company Ltd. Vs Sama Devi Sama Devi Vs Narinder Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0172
Motor Vehicles Act, 1988 — Section 167
High Courts04 Jul 2014
D.D. Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0142
High Courts04 Jul 2014Disposed Off
Paras Ram Sharma Vs Union of India
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0141
Constitution of India, 1950 — Article 226, 227
High Courts04 Jul 2014Disposed Off
Hemant Kumari Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0140
Constitution of India, 1950 — Article 226, 309
High Courts04 Jul 2014
Oriental Insurance Company Ltd. Vs Motor Accidents Claims Tribunal Rajesh Kumar Vs Surinder Kumar
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0138
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 173
High Courts04 Jul 2014Disposed Off
Mast Ram Vs Piare Lal
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0116
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jul 2014
Narinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0115
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts04 Jul 2014Dismissed
National Insurance Company Limited Vs Shashibala
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0101
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 41Motor Vehicles Act, 1988 — Section 168
High Courts04 Jul 2014Disposed Off
National Insurance Company Ltd. Vs Anjana Sharma
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0100
Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64-VBMotor Vehicles Act, 1988 — Section 147, 147, 147(5), 148, 149
High Courts04 Jul 2014Disposed Off
Kanwar Charanjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 482Penal Code, 1860 (IPC) — Section 186, 189, 341, 451
High Courts04 Jul 2014Dismissed
Madan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173
High Courts04 Jul 2014Dismissed
Soma Devi Vs H.P. University
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0016
High Courts03 Jul 2014Dismissed
Joginder Singh Vs Hazara Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0182
High Courts03 Jul 2014Disposed Off
I.C.I.C.I. Lombard General Insurance Company Ltd. Vs Inder Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0173
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jul 2014
Radhey Shyam Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts03 Jul 2014
Himachal Country Resorts Ltd. Vs Ram Kumar
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0090
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 21, 22, 22(2)Transfer of Property Act, 1882 — Section 55, 55(1)
High Courts03 Jul 2014Disposed Off
Bakshi Ram Vs Premi Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0087
High Courts02 Jul 2014Allowed
Budhi Parkash and Others Vs Dekhnu and Others
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0229
Evidence Act, 1872 - Section 114(e) — Hindu Adoptions and Maintenance Act, 1956 - Section 11, 4, 5
High Courts02 Jul 2014Dismissed
Mehar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0222
Evidence Act, 1872 - Section 19, 20, 21, 73