High Courts09 Jul 2014Allowed

Sanjay Singh Vs CBI

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0227

Criminal Procedure Code, 1973 (CrPC) - Section 311-A, 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 420, 468
High Courts09 Jul 2014

Ram Pal Vs Subhadra Devi

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0195

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts09 Jul 2014Disposed Off

Partap Chand Vs Nasibo Devi

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0191

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts09 Jul 2014Dismissed

Harvel Agua India Private Limited Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0190

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 47, 113, 114Constitution of India, 1950 — Article 226Himachal Pradesh Value Added Tax Act, 2005 — Section 9
High Courts09 Jul 2014Dismissed

State of H.P. Vs Vikas Chauhan

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0186

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts09 Jul 2014Dismissed

Swaran Singh Vs Arjun Singh

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0123

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 39Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 30, 4, 6, 6(3), 8
High Courts09 Jul 2014Dismissed

Deepak Arora Vs Vijay Khanna

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0069

Arbitration and Conciliation Act, 1996 — Section 31, 34Civil Procedure Code, 1908 (CPC) — Section 151, 21
High Courts08 Jul 2014Dismissed

Sanjay Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0196

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jul 2014Allowed

Sohan Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0188

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 323, 34, 341, 375, 376
High Courts08 Jul 2014Dismissed

Man Bahadur Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0179

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20