High Courts11 Jul 2014Allowed
Naina Devi Vs Purnu Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0085
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 779 of 1,570
High Courts11 Jul 2014Dismissed
Gani Mohammad Vs Gulam Deen
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0084
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 2014Dismissed
Sanjana Kumari Vs Sukhdev United India Insurance Company Ltd. Vs Sanjana Kumari
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0072
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VB
High Courts11 Jul 2014Dismissed
Oriental Insurance Company Ltd. Vs Meena
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0071
Motor Vehicles Act, 1988 — Section 158, 158(6), 163A, 166, 169
High Courts11 Jul 2014Disposed Off
Shiam Singh Vs National Insurance Company Ltd.
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1186
Motor Vehicles Act, 1988 — Section 169
High Courts11 Jul 2014
Gurpreet Vs State of H.P. State of H.P. Vs Gurpreet
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27, 65(B), 65BPenal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 279
High Courts11 Jul 2014Dismissed
Oriental Insurance Company Ltd. Vs Surinder
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0011
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 11, Order 22 Rule 22, Order 6 Rule 6, Order 8 Rule 4Motor Vehicles Act, 1988 — Section 147, 148, 149, 169
High Courts11 Jul 2014Disposed Off
Vivek Sharma Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0009
High Courts10 Jul 2014Allowed
Bhuvnesh Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313 — Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts10 Jul 2014Allowed
Chamaru Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 319, 374(2)Evidence Act, 1872 — Section 114, 24, 25, 26, 3Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 Jul 2014
In Re: CWPIL No. 4 of 2013
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0164
Himachal Pradesh Land Revenue Act, 1954 — Section 28
High Courts10 Jul 2014Disposed Off
Deep Ram Vs Chet Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0163
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jul 2014Disposed Off
Jit Singh Vs Dhian Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0159
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 3, Order 41 Rule 19, Order 43 Rule 1(t)Limitation Act, 1963 — Section 5
High Courts10 Jul 2014Disposed Off
Mehar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0081
Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Jul 2014Disposed Off
Kurban Ali Vs Talbir Hussain
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 325
High Courts10 Jul 2014Allowed
Pratap Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 368, 376(2)(g), 506
High Courts10 Jul 2014Disposed Off
Bimla Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0017
Guardians and Wards Act, 1890 — Section 17(3)
High Courts09 Jul 2014Allowed
Lokinder Raitka Vs CBI
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 420, 468
High Courts09 Jul 2014Allowed
Vijay Singh Vs CBI
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 311-A, 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 420, 468
High Courts09 Jul 2014Allowed
Jai Chauhan Vs CBI
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0230
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 420, 468