High Courts17 Jul 2014Dismissed
Neeraj Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0049
Penal Code, 1860 (IPC) — Section 120B, 212, 225, 307, 323
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 777 of 1,570
High Courts17 Jul 2014Disposed Off
Amit Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0048
Penal Code, 1860 (IPC) — Section 416, 420, 467, 468, 471
High Courts17 Jul 2014Dismissed
Narender Singh Chandel Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0047
Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts17 Jul 2014Allowed
Gurprit Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0046
Penal Code, 1860 (IPC) — Section 24, 34, 378, 392
High Courts17 Jul 2014Allowed
Sant Ram Vs Ghoga
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0044
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 41 Rule 31Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 59, 63
High Courts17 Jul 2014Disposed Off
Vivek Kaushal Vs Himachal Pradesh Public Service Commission
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0018
Constitution of India, 1950 — Article 335
High Courts17 Jul 2014Dismissed
Salig Ram Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0005
High Courts16 Jul 2014Disposed Off
Jay Pee Himachal Cement Project Vs Babu Ram
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1214
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 104, 96(3)Contract Act, 1872 — Section 28Land Acquisition Act, 1894 — Section 11, 18, 4
High Courts16 Jul 2014Dismissed
Bhuri Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Penal Code, 1860 (IPC) — Section 302
High Courts16 Jul 2014Disposed Off
Narayan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0052
Constitution of India, 1950 — Article 226
High Courts16 Jul 2014
Mariental India Pvt. Ltd. Vs Himachal Pradesh State Co-operative Marketing and Consumer''s Federation Ltd.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0019
Constitution of India, 1950 — Article 227Himachal Pradesh Co-operative Societies Act, 1968 — Section 66, 67, 69, 71, 72Penal Code, 1860 (IPC) — Section 228
High Courts15 Jul 2014Dismissed
Supreme Bio-Tech Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0226
Prevention of Food Adulteration Act, 1954 - Section 20A, 20-A
High Courts15 Jul 2014
State of Himachal Pradesh Vs Ram Sukh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1189
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 34, 379
High Courts15 Jul 2014Dismissed
Dhaneshwari Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0065
Constitution of India, 1950 — Article 14, 15Multi-State Cooperative Societies Act, 1984 — Section 41(3)
High Courts15 Jul 2014Dismissed
Minil Laboratories Pvt. Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0064
Constitution of India, 1950 — Article 14, 19, 19(1)(g)
High Courts15 Jul 2014Dismissed
Gurbachan Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0063
Constitution of India, 1950 — Article 226
High Courts15 Jul 2014Dismissed
Ugha Nand Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 313, 315Evidence Act, 1872 — Section 27, 32Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 2014Dismissed
Shiv Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0056
High Courts15 Jul 2014Dismissed
Krishan Gopal Vs Mehar Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0021
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 11, 2Constitution of India, 1950 — Article 226, 32Evidence Act, 1872 — Section 90
High Courts15 Jul 2014Allowed
Surinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34