High Courts23 Jul 2014Dismissed
Union of India Vs Geeta Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0106
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 775 of 1,570
High Courts23 Jul 2014Dismissed
Union of India Vs Ram Krishan
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0105
High Courts23 Jul 2014Dismissed
Union of India Vs Ramesh Chand Rana
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0104
High Courts23 Jul 2014
H-Private Universities Management Association (H-PUMA) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 4 SCT 100
All India Council for Technical Education Act, 1987 — Section 10(i)Constitution of India, 1950 — Article 19(1)(g), 19(2), 19(6), 25, 26Dentists Act, 1948 — Section 20
High Courts23 Jul 2014Allowed
Baldev Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2014Disposed Off
Alkem Laboratories Limited Vs Elnova Pharma
High Court Of Himachal Pradesh · (2015) 62 PTC 465
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 — Section 135(2)
High Courts23 Jul 2014Disposed Off
Gurudwara Shri Singh Sabha Vs Registrar of Societies
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0003
Constitution of India, 1950 — Article 226
High Courts23 Jul 2014Dismissed
H-Private Universities Management Association Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0002
All India Council for Technical Education Act, 1987 — Section 10(i)Constitution of India, 1950 — Article 19(1)(g), 19(2), 19(6), 25, 26Dentists Act, 1948 — Section 20
High Courts22 Jul 2014Disposed Off
Sanjay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0155
Constitution of India, 1950 — Article 14, 162, 348, 73Himachal Pradesh General Clauses Act, 1968 — Section 20Himachal Pradesh Police Act, 2007 — Section 144
High Courts22 Jul 2014Disposed Off
Sohan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 154, 300, 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 2014Allowed
Kiran Himral Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313Evidence Act, 1872 — Section 27, 65-BPenal Code, 1860 (IPC) — Section 120, 120-B, 302
High Courts22 Jul 2014Allowed
Manohar Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0028
High Courts22 Jul 2014Allowed
Lala Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0026
High Courts21 Jul 2014Disposed Off
R.C. Lakhanpal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0156
High Courts21 Jul 2014Dismissed
Barfu Vs Dalip Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0151
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jul 2014Dismissed
Prem Lal Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0132
High Courts21 Jul 2014Dismissed
State of H.P. Vs Kehar Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Jul 2014Allowed
Krishna Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 128
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts21 Jul 2014
Balak Ram Vs Soma Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0036
Evidence Act, 1872 — Section 112, 35Hindu Marriage Act, 1955 — Section 16, 16(1)
High Courts21 Jul 2014Dismissed
Ram Lal Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0027