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High Court Of Himachal Pradesh judgments

31,399 judgments · page 774 of 1,570

High Courts24 Jul 2014Allowed

State of Himachal Pradesh Vs Khub Ram

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0207

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 42, 42(1), 42(1)
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High Courts24 Jul 2014Allowed

Rajinder Singh Vs Sadhu Ram

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0134

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98Constitution of India, 1950 — Article 227
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High Courts24 Jul 2014

Anil Garg Vs Dev Dutt

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0133

Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
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High Courts24 Jul 2014Disposed Off

Jasbir Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0096

Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 173, 320, 482Hindu Marriage Act, 1955 — Section 13, 13(B), 13-BPenal Code, 1860 (IPC) — Section 323, 34, 406, 498-A, 506
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High Courts24 Jul 2014Dismissed

Karam Singh Vs Bansi Ram

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)(b), 200, 202Penal Code, 1860 (IPC) — Section 147, 323, 434, 447, 451
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High Courts23 Jul 2014Disposed Off

Satinder Goel Vs Shashi Diwan

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0198

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439, 446, 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts23 Jul 2014Disposed Off

Satinder Goel Vs Kuldeep Jistu

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0197

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439, 446, 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts23 Jul 2014Disposed Off

Beli Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0136

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 37
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High Courts23 Jul 2014Partly Allowed

Pardeep Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0129

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 300, 302, 323, 324, 34
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High Courts23 Jul 2014Dismissed

Darshan Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0128

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts23 Jul 2014Dismissed

Prem Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0113

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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