High Courts30 Jul 2014Dismissed
Land Acquisition Collector Vs Jeet Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0023
Land Acquisition Act, 1894 — Section 18, 23, 30, 4, 6
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 773 of 1,570
High Courts30 Jul 2014Allowed
Pramod Kumar Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0014
High Courts30 Jul 2014
Barkat Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0001
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 205, 321, 446, 482Penal Code, 1860 (IPC) — Section 34, 427, 452, 506
High Courts28 Jul 2014Disposed Off
Nikka Ram Vs State of H.P
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0217
High Courts28 Jul 2014Dismissed
State of Himachal Pradesh Vs Asha Rani
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 15(b)
High Courts28 Jul 2014Dismissed
Chand Vs Amku
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0206
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jul 2014Disposed Off
State of Himachal Pradesh Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 325, 34, 382
High Courts28 Jul 2014Disposed Off
Gangu Ram Musafir Vs Suresh Kashyap
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0201
Civil Procedure Code, 1908 (CPC) — Section 152, 153Representation of the People Act, 1951 — Section 100, 103, 123, 123(2), 123(3)
High Courts28 Jul 2014Disposed Off
Pawan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 170, 420, 467, 468
High Courts28 Jul 2014Allowed
Parma Vs Shiv Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0114
Limitation Act, 1963 — Section 18
High Courts28 Jul 2014Dismissed
Babu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0112
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jul 2014Allowed
Anchla Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts28 Jul 2014Dismissed
Yogeshwar Lal Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0034
High Courts28 Jul 2014Dismissed
Deepa Kumari Chauhan Vs Ashwani K. Lal
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13 (1), 13(1)(i-a)
High Courts28 Jul 2014Allowed
Murtoo Devi Vs Financial Commissioner (Appeals)
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0013
Limitation Act, 1963 — Section 5
High Courts25 Jul 2014Disposed Off
Mahesh Kumar Vs Piaro Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0202
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts25 Jul 2014Dismissed
Vijay Traders Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0043
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 2(a), 3, 5, 6, 6A
High Courts25 Jul 2014Dismissed
ICICI Lombard General Insurance Company Vs Sumitra Devi
High Court Of Himachal Pradesh · (2015) ACJ 2094
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Jul 2014Disposed Off
National Insurance Company Vs Fishi Devi Rupi Devi Vs Shanti Devi Shanti Devi Vs National Insurance Company
High Court Of Himachal Pradesh · (2015) 4 ACC 435 : (2015) ACJ 2102 : (2014) 3 ShimLC 1169
Motor Vehicles Act, 1988 — Section 158(6), 166(4)
High Courts25 Jul 2014Dismissed
Kaushalaya Bhardwaj Vs Sumit Shandil United India Insurance Company Ltd. Vs Kanta Shandil
High Court Of Himachal Pradesh · (2015) 1 ACC 74