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High Court Of Himachal Pradesh judgments

31,399 judgments · page 771 of 1,570

High Courts04 Aug 2014Dismissed

Sanjeev Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) LabIC 3989

Banking Regulation Act, 1949 — Section 5(c)(a)Constitution of India, 1950 — Article 12, 136, 226, 227Himachal Pradesh Co-operative Societies Act, 1968 — Section 2(h), 35, 35A, 35B, 37
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High Courts04 Aug 2014Allowed

Deep Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
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High Courts04 Aug 2014Dismissed

Kamla Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Evidence Act, 1872 — Section 114, 133, 32, 32(1), 60Penal Code, 1860 (IPC) — Section 109, 302, 324, 341
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High Courts04 Aug 2014

Indian Technomac Company Ltd. Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0045

Central Excises and Salt Act, 1944 — Section 35LConstitution of India, 1950 — Article 226, 32Himachal Pradesh Value Added Tax Act, 2005 — Section 45, 45(5), 46, 48
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High Courts04 Aug 2014Dismissed

Kishan Singh Vs Puran Chand

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0020

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 43 Rule 1, 100Evidence Act, 1872 — Section 65, 66
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High Courts04 Aug 2014Partly Allowed

Bhim Sen Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 341
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High Courts01 Aug 2014

Rajinder Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 1 LLJ 108 : (2015) 1 SCT 778

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 11A, 11-A, 25-F, 25-F(a), 25-GUttar Pradesh Industrial Disputes Act, 1947 — Section 6-N
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High Courts01 Aug 2014Disposed Off

Sheela Devi Vs HRTC

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0110

Constitution of India, 1950 — Article 226
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