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High Court Of Himachal Pradesh judgments

31,399 judgments · page 770 of 1,570

High Courts08 Aug 2014Dismissed

Ranjeet Khanna Vs Chiragu Deen

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0017

Administrative Tribunals Act, 1985 — Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 47Constitution of India, 1950 — Article 137, 145, 226
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High Courts08 Aug 2014Dismissed

LAC Vs Mohan Lal

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0004

Land Acquisition Act, 1894 — Section 11, 18, 4
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High Courts07 Aug 2014Dismissed

Sunil Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 2 ShimLC 930

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 22(c)
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High Courts07 Aug 2014Allowed

Ravish Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313Evidence Act, 1872 — Section 54, 8Penal Code, 1860 (IPC) — Section 302, 34
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High Courts07 Aug 2014Dismissed

Manju Thakur Vs Raj Kumar

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0029

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 12, 12(1)(a), 13, 13(1)(ia), 13(1)(i-a)
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High Courts07 Aug 2014Dismissed

Surjeet Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 498-A
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High Courts07 Aug 2014Dismissed

Vijay Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 27, 376
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High Courts07 Aug 2014Allowed

Krishna Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
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High Courts06 Aug 2014Dismissed

Sunil Fakay Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0120

Constitution of India, 1950 — Article 21Himachal Pradesh Medical Council Act, 2003 — Section 15(7)Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 18(1), 19(3), 20
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High Courts06 Aug 2014Disposed Off

Rashpal Singh Vs Sher Singh

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0065

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9
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High Courts05 Aug 2014Dismissed

Niaz Bibi Vs Satpal Singh

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0116

Himachal Pradesh Land Revenue Act, 1954 — Section 134, 171, 171(1), 171(2)(xvii)Transfer of Property Act, 1882 — Section 53-A
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