High Courts01 Aug 2014Dismissed
State of Himachal Pradesh Vs Shyam Lal
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Penal Code, 1860 (IPC) — Section 306, 34, 498(A), 498A, 498-A
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 772 of 1,570
High Courts31 Jul 2014Allowed
Kamaljeet Singh Vs Jitender Kumar and Others
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0231
Motor Vehicles Act, 1988 - Section 168
High Courts31 Jul 2014Dismissed
Steel Strips Limited Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0225
Constitution of India, 1950 - Article 226, 227 — Electricity (Supply) Act, 1948 - Section 79 — Electricity Act, 2003 - Section 13(2), 13(4), 14, 17, 17(1) — Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 17
High Courts31 Jul 2014Allowed
Emmbros Autocomp Limited Vs Emmbros Automotives Private Limited
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0224
Companies Act, 1956 - Section 101, 235, 236, 237, 238
High Courts31 Jul 2014Allowed
Satish Kumar Vs Onkar Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 320, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts31 Jul 2014Allowed
Mathu Ram Vs Municipal Corporation
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0218
High Courts31 Jul 2014Disposed Off
Rajesh Kumar Vs Collector Land Acquisition
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0215
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18
High Courts31 Jul 2014Dismissed
Dhaju Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
High Courts31 Jul 2014Disposed Off
Bhola Nath Bhardwaj Vs Himachal Pradesh General Industries Corporation Ltd.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0211
Constitution of India, 1950 — Article 13, 13(2), 14, 226
High Courts31 Jul 2014Disposed Off
Arjun Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts31 Jul 2014Dismissed
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 382Evidence Act, 1872 — Section 118, 157, 8Penal Code, 1860 (IPC) — Section 376, 506
High Courts31 Jul 2014Disposed Off
Uttam Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 324
High Courts31 Jul 2014Dismissed
Radhu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts31 Jul 2014Allowed
Jeet Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0024
High Courts30 Jul 2014Dismissed
Ramu Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts30 Jul 2014Allowed
Amar Singh Vs Shiv Dutt
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0214
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 6 Rule 16Constitution of India, 1950 — Article 136, 226, 32Land Acquisition Act, 1894 — Section 18, 2, 26(2), 30
High Courts30 Jul 2014Allowed
Biru Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114, 65, 65B, 65B(2)(c)Penal Code, 1860 (IPC) — Section 201, 212, 302, 34, 364A
High Courts30 Jul 2014Disposed Off
Karan Kalyan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0205
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 147, 149, 323, 34, 341
High Courts30 Jul 2014Disposed Off
Virender Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1180
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(ii)(C)
High Courts30 Jul 2014Disposed Off
H.K. Bhardwaj Vs Rajnesh Kuthiala
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 528
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 23 Rule 3Himachal Pradesh Urban Rent Control Act, 1987 — Section 14