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High Court Of Himachal Pradesh judgments

31,399 judgments · page 776 of 1,570

High Courts18 Jul 2014Disposed Off

Vigyan Dass Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 3 ShimLC 1193

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304, 304-A, 337, 338
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High Courts18 Jul 2014Disposed Off

Prem Singh Vs Dev Raj

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0057

Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
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High Courts18 Jul 2014Dismissed

Parbati Koldam Transmission Co. Ltd. Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 143 FLR 765 : (2014) 3 LLN 708 : (2014) LLR 1205

Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(a), 2(a)(i), 2(a)(ii), 28(3), 7Electricity Act, 2003 — Section 38Industrial Disputes Act, 1947 — Section 2(a)
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High Courts18 Jul 2014Dismissed

Khub Ram Vs Bhim Dassi

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0035

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1Evidence Act, 1872 — Section 50, 57, 57(1)
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High Courts18 Jul 2014Disposed Off

Dharam Singh Pathania Vs Oriental Insurance Co. Ltd.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0012

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 7 Rule 8, Order 8 Rule 4Motor Vehicles Act, 1988 — Section 146, 147, 149, 169Penal Code, 1860 (IPC) — Section 279, 304-A, 337
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High Courts17 Jul 2014Dismissed

Tilak Raj Vs Sarla Devi

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0094

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1AConstitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
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