High Courts08 Jul 2014
Onkar Singh Guleria Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0098
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 781 of 1,570
High Courts08 Jul 2014Dismissed
Bharat Sanchar Nigam Limited Vs Hoshiar Chand
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0091
Limitation Act, 1963 — Section 5
High Courts08 Jul 2014
Surat Singh Vs Dhajju Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0083
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts08 Jul 2014
Dharam Singh Vs Gurbax Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0082
High Courts08 Jul 2014Dismissed
Mohd. Margoob Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0079
Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3, 4, 5, 6Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts08 Jul 2014Disposed Off
Balandu Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 446Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
High Courts08 Jul 2014Dismissed
Desh Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0008
High Courts07 Jul 2014Disposed off
Pawan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313 — Penal Code, 1860 (IPC) - Section 302
High Courts07 Jul 2014Dismissed
State of H.P. Vs Vikas Kumar Sharma
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0181
Constitution of India, 1950 — Article 14, 142, 16
High Courts07 Jul 2014Dismissed
Sanjeev Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0160
General Clauses Act, 1897 — Section 27
High Courts07 Jul 2014Dismissed
National Insurance Company Vs Kesari
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0126
High Courts07 Jul 2014Disposed Off
Kanthi Ram Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0125
High Courts07 Jul 2014Disposed Off
Ajay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0124
High Courts07 Jul 2014
Ajay Dabra Vs Ominder Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 1, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2)Contract Act, 1872 — Section 134, 139, 2(g)
High Courts07 Jul 2014Dismissed
Balwinder Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0120
Arms Act, 1959 — Section 13, 25, 25(1A), 3, 30
High Courts07 Jul 2014Disposed Off
Kunj Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts07 Jul 2014Dismissed
Anita Pathania Vs H.P. University
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0118
High Courts07 Jul 2014Disposed Off
Thakur Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0015
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jul 2014Dismissed
Khub Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0228
Constitution of India, 1950 - Article 226
High Courts04 Jul 2014Dismissed
Brij Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0183