CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 784 of 1,570

High Courts27 Jun 2014Dismissed

Balbir Singh Vs Ashok Kumar

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0056

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 23, Order 23 Rule 4
Read judgment
High Courts27 Jun 2014Partly Allowed

State of H.P. Vs Sukh Ram

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)(d), 5(2)
Read judgment
High Courts26 Jun 2014Allowed

Guddu Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0146

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
Read judgment
High Courts26 Jun 2014Dismissed

Hari Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b) (iii)(c), 20(b)(ii)(c)
Read judgment
High Courts25 Jun 2014

Sushil Kumar and Others Vs Tara Devi

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0166

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 19, 19(2), 21Hindu Marriage Act, 1955 — Section 13(b), 25, 26Transfer of Property Act, 1882 — Section 39
Read judgment
High Courts25 Jun 2014Dismissed

Bhagat Ram Vs Usha Verma

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0126

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17
Read judgment
High Courts25 Jun 2014Dismissed

Thakur Dass Vs Jagdish

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0121

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b), 100, 151
Read judgment