High Courts20 Jun 2014Dismissed
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 973
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 324
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 786 of 1,570
High Courts20 Jun 2014Dismissed
Amrinder Singh Gorwara Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0080
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts20 Jun 2014
Bajaj Allianz Genera Insurance Co. Ltd. Vs Kulbir Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0079
Evidence Act, 1872 — Section 4
High Courts20 Jun 2014
Rakesh Kumar Vs United Insurance Company Ravinder Kumar Sharma Vs Rakesh Kumar United India Insurance Company Limited Vs Ravinder Kumar Sharma
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0078
Motor Vehicles Act, 1988 — Section 2(21)
High Courts20 Jun 2014Disposed Off
Suresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1093
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 401Penal Code, 1860 (IPC) — Section 279Probation of Offenders Act, 1958 — Section 4
High Courts19 Jun 2014
Saurav Palta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1078
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 34, 498-A, 506
High Courts19 Jun 2014Allowed
Govind Sagar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) — Section 149, 304-B, 34, 498-A
High Courts19 Jun 2014Disposed Off
Mustkim Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0102
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 34, 379
High Courts19 Jun 2014Disposed Off
Gaurav Palta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 34, 498A, 506
High Courts19 Jun 2014Allowed
Satish Kumar Vs Promila Kumar
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0095
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 147, 149
High Courts19 Jun 2014Dismissed
State of Himachal Pradesh Vs Sanju Kumar
High Court Of Himachal Pradesh · (2014) 2 ShimLC 997
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 304A, 308, 324, 337
High Courts19 Jun 2014Allowed
Neetu Vs The State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0045
Constitution of India, 1950 — Article 14, 15, 15(1), 15(2), 15(3)Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Jun 2014Allowed
Kashmir Chand Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2014) LabIC 3783 : (2014) 3 LLJ 463 : (2014) 2 ShimLC 1072
Administrative Tribunals Act, 1985 — Section 19
High Courts18 Jun 2014Disposed Off
Vishwakarma Projects (India) Pvt. Ltd. Vs Ambuja Cements Ltd.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0128
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)
High Courts18 Jun 2014Dismissed
Desh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0083
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 324, 498
High Courts18 Jun 2014Allowed
Layak Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 977
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts18 Jun 2014Disposed Off
Keshav Ram Vs Mahindra and Mahindra Finance Service Ltd.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1081
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jun 2014Disposed Off
Yash Pal Vs Ram Bhagat
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1083
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jun 2014Dismissed
Fozal Power Pvt. Ltd. Vs Kamal Rishi Contractor Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0004
Arbitration and Conciliation Act, 1996 — Section 45, 49, 50Civil Procedure Code, 1908 (CPC) — Section 104, 104(1), 104(2)Constitution of India, 1950 — Article 225
High Courts17 Jun 2014Disposed Off
Baldev Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1084
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 149, 34, 354, 376, 377