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High Court Of Himachal Pradesh judgments

31,399 judgments · page 789 of 1,570

High Courts05 Jun 2014Dismissed

State of H.P. Vs Mahender Singh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts05 Jun 2014Disposed Off

Baldev Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 2 ShimLC 1054

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 304I, 323, 34
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High Courts04 Jun 2014Dismissed

Nar Bahadur Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
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High Courts04 Jun 2014Disposed Off

Neeraj Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0133

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 439Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts04 Jun 2014Dismissed

Jan Mohammad Vs Mohammad Deen

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0086

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 100Evidence Act, 1872 — Section 114, 114(g)Transfer of Property Act, 1882 — Section 53A
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High Courts04 Jun 2014Disposed Off

Rajesh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 313, 428Evidence Act, 1872 — Section 27, 32(1), 8Penal Code, 1860 (IPC) — Section 120-B, 201, 302, 364-A
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High Courts04 Jun 2014Disposed Off

Man Bahadur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 2 ShimLC 1016

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 50
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High Courts03 Jun 2014Allowed

Ajay Aggarwal Vs Narinder Kumar

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0159

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 105, Order 21 Rule 106(1), Order 21 Rule 106(30), Order 22 Rule 3Himachal Pradesh Urban Rent Control Act, 1987 — Section 14Limitation Act, 1963 — Section 5
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