COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 791 of 1,570

High Courts02 Jun 2014Allowed

Sudesh Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0119

Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 120B, 120-B, 149, 24, 302

High Courts02 Jun 2014Allowed

Chandra Bhan Sharma Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0085

Penal Code, 1860 (IPC) — Section 498A

High Courts02 Jun 2014Dismissed

Chhavi Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0030

High Courts02 Jun 2014Dismissed

Lekh Ram Vs Mast Ram

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0029

Motor Vehicles Act, 1988 — Section 10, 14, 166, 18, 2

High Courts02 Jun 2014Dismissed

Ghullo Devi Vs Prithi Raj

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0023

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

High Courts02 Jun 2014Disposed Off

Kamla Devi Vs Sunita Devi

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0022

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 4

High Courts02 Jun 2014Disposed Off

Bhupinder Sood Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0021

High Courts02 Jun 2014Dismissed

State of Himachal Pradesh Vs Khel Singh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0020

Industrial Disputes Act, 1947 — Section 25G, 25H

High Courts02 Jun 2014Dismissed

Vinay Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0019

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 33

High Courts02 Jun 2014Dismissed

Rama Gupta Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0018

High Courts02 Jun 2014Allowed

Gita Ram Vs H.P. Labour Court-cum-Industrial Tribunal

High Court Of Himachal Pradesh · (2014) 142 FLR 985 : (2014) 3 LLJ 626 : (2014) LLR 990

Industrial Disputes Act, 1947 — Section 25-F, 25-FFF

High Courts02 Jun 2014Dismissed

Kishani Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0016

High Courts02 Jun 2014Disposed Off

Gian Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2014) CriLJ 3665 : (2015) 2 Crimes 266 : (2014) 4 RCR(Criminal) 854

Criminal Procedure Code, 1973 (CrPC) — Section 30

High Courts02 Jun 2014Disposed Off

Himachal Pradesh State Electricity Board Vs Mohit Chaudhary

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0008

Electricity Act, 2003 — Section 42, 42(5), 42(6), 57

High Courts02 Jun 2014Dismissed

Superintending Engineer Vs Shankuntla Devi

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0005

Industrial Disputes Act, 1947 — Section 25F, 25G, 25H

High Courts02 Jun 2014Allowed

Jagpal Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(c), 29

High Courts31 May 2014

Bishan Dass Vs Maina Devi and Others

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0165

High Courts31 May 2014

Bhagat Ram and Others Vs Jeet Ram

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0164

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts31 May 2014

Shantanu Maharaj Khosla and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0163

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173(2), 228, 320Penal Code, 1860 (IPC) — Section 120B, 120-B, 405, 406, 415

High Courts31 May 2014

Mast Ram and Others Vs Shankar Dass and Others

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0155

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Evidence Act, 1872 — Section 114, 114(g)