High Courts29 May 2014Allowed
Neema Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 793 of 1,570
High Courts29 May 2014Dismissed
Duni Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2015 HP 27
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1), 122(1)(c), 164, 165
High Courts29 May 2014Dismissed
Tara Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0147
High Courts29 May 2014Dismissed
Vicky Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts29 May 2014Dismissed
Dr. Lok Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0032
High Courts29 May 2014Partly Allowed
Devi Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0031
Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts29 May 2014Dismissed
Surinder Singh Sautha Vs Raja Yogindra Chandra
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0030
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 5, 100, 103, 15, 15Easements Act, 1882 — Section 60, 60(a)Himachal Pradesh Courts Act, 1976 — Section 10, 9
High Courts29 May 2014Disposed Off
Nazir Deen Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 354, 498-A, 504, 506
High Courts29 May 2014Disposed Off
Bikram Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts28 May 2014
Kishori Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0181
Constitution of India, 1950 — Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 170, 173, 173(1), 173(8)Delhi Special Police Establishment Act, 1946 — Section 5, 6
High Courts28 May 2014
Shanti Devi and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 323
High Courts28 May 2014Allowed
State of H.P. and Others Vs Shri Navneet Gupta
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0149
High Courts28 May 2014Dismissed
Roshan Lal Vs R.D. Dhiman and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0146
High Courts28 May 2014Disposed Off
Kulwinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0094
Motor Vehicles Act, 1988 — Section 177, 185Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts28 May 2014Disposed Off
Tarlok Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 3 SCT 776
Constitution of India, 1950 — Article 15(4), 16(4), 226
High Courts28 May 2014Allowed
Vipan Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0034
High Courts28 May 2014
Chander Kanta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0023
Constitution of India, 1950 — Article 226
High Courts27 May 2014
Sushima Kishandev Kaushal Vs The Council for Tibetan Education
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0182
Evidence Act, 1872 — Section 114, 114(e), 145Foreign Exchange Regulation Act, 1973 — Section 31, 31 (1), 31(1)Registration Act, 1908 — Section 17(b)
High Courts27 May 2014
Customs Preventive Station of Customs Department Vs Bahadur Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 25, 27Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 42, 67
High Courts27 May 2014
G.M. Northern Railway Vs Gulzar Singh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1356
Land Acquisition Act, 1894 — Section 18, 4