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High Court Of Himachal Pradesh judgments

31,399 judgments · page 809 of 1,570

High Courts18 Mar 2014Disposed Off

Ranjit Singh Vs Budhi Ram

High Court Of Himachal Pradesh · (2014) 1 ShimLC 474

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 23, Order 23 Rule 3, 151
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High Courts14 Mar 2014Dismissed

Phenu Ram Vs Sanatan Dharam Sabha

High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 36

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 3, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2)(ii)(a)
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High Courts13 Mar 2014

Attar Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0104

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Motor Vehicles Act, 1988 — Section 177, 184, 185, 187Penal Code, 1860 (IPC) — Section 201, 279, 307, 333
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High Courts12 Mar 2014

Suresh Kumar Vs Reena Kumari

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0073

Bombay Hindu Divorce Act, 1947 — Section 10(1), 3(1)Hindu Marriage Act, 1955 — Section 10, 10(1)(a), 13, 13(1)(i-a)
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