High Courts11 Mar 2014Dismissed
Smt. Nikko Devi and Another Vs Ravi Dutt
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0050
Contract Act, 1872 - Section 17 18Evidence Act, 1872 - Section 114 114(g)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 810 of 1,570
High Courts11 Mar 2014
Jagtar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) LabIC 3129
High Courts10 Mar 2014
State of Himachal Pradesh Vs Jugal Kishore
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Motor Vehicles Act, 1988 — Section 181, 185, 192Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts10 Mar 2014
State of H.P. Vs Padam Dev
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Mar 2014
S.P. Singla Construction Pvt. Limited Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0080
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(6), 12, 12, 12Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Mar 2014
Jaswinder Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0079
Evidence Act, 1872 — Section 113-APenal Code, 1860 (IPC) — Section 107, 306, 34
High Courts10 Mar 2014
State of Himachal Pradesh Vs Kamla Devi and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0075
High Courts10 Mar 2014Disposed Off
K.K. Chhibber Vs Devinder Sharma
High Court Of Himachal Pradesh · AIR 2014 HP 46
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts07 Mar 2014
Chet Ram Vs Ishwari Dass Sharma and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts07 Mar 2014Dismissed
Oriental Insurance Company Vs Smt. Shakuntla Devi and Others
High Court Of Himachal Pradesh · (2014) ACJ 2092 : (2015) 2 AnWR 36
Motor Vehicles Act, 1988 - Section 14 149 149(2) 149(2)(a)(ii) 170
High Courts07 Mar 2014Disposed Off
Sada Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 437 437(1) 438 439(1)Penal Code, 1860 (IPC) - Section 149 34 420
High Courts07 Mar 2014
Shankar and others Vs Maghu
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0045
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Mar 2014Dismissed
Shri Lekh Ram and others Vs Shri Roop Ram and others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0041
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1Evidence Act, 1872 - Section 108Hindu Succession Act, 1956 - Section 8
High Courts07 Mar 2014Disposed Off
Ravinder Singh Vs Maltu Devi
High Court Of Himachal Pradesh · (2014) 1 ShimLC 473
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Mar 2014
Sushil Thakur and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0078
Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 320
High Courts06 Mar 2014
Babu Ram Vs Rasilo and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0077
Government Grants Act, 1895 — Section 3
High Courts06 Mar 2014Allowed
Dharub Pal and others Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0049
Constitution of India, 1950 - Article 12 14 16Criminal Procedure Code, 1973 (CrPC) - Section 195Electricity (Supply) Act, 1948 - Section 12A(4)(b) 79(e)
High Courts05 Mar 2014
Anil Verma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0109
Constitution of India, 1950 — Article 14, 16, 21, 226, 309Himachal Pradesh Police Act, 2007 — Section 17
High Courts05 Mar 2014
Pankaj Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0099
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 437(1)(ii), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 37, 50, 55, 57
High Courts03 Mar 2014
Vijay Pal and Others Vs Biasan Devi and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0108
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 47