High Courts03 Sept 2014Dismissed
Amrit Lal Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0018
Constitution of India, 1950 — Article 141, 144, 19(1)(f), 19(1)(g), 309
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 765 of 1,570
High Courts03 Sept 2014Allowed
Hari Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts02 Sept 2014Allowed
Anita Beri Vs Rakesh Mohindra
High Court Of Himachal Pradesh · AIR 2014 HP 63
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 63, 64, 65, 66Specific Relief Act, 1963 — Section 34, 38
High Courts02 Sept 2014Allowed
Bal Raj Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313
High Courts02 Sept 2014Partly Allowed
Vikramjeet Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 302, 304(I)
High Courts01 Sept 2014Dismissed
Union of India Vs Gian Singh Verma
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0156
High Courts01 Sept 2014
Bhim Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 4926 : (2015) 3 Crimes 157
Criminal Procedure Code, 1973 (CrPC) — Section 29, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 498A
High Courts01 Sept 2014
X Vs Y
High Court Of Himachal Pradesh · (2014) 4 RCR(Civil) 265 : (2014) 4 RCR(Criminal) 137
High Courts01 Sept 2014Dismissed
Anil Chauhan Vs Onam Education Society
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Sept 2014Allowed
Bhisham Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts01 Sept 2014Dismissed
Attri Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0080
High Courts29 Aug 2014Dismissed
Sherry Gupta and Others Vs Neelam Thakur and Others
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0129
Limitation Act, 1963 - Section 5
High Courts29 Aug 2014Dismissed
Oriental Insurance Company Ltd. Vs Sheela Devi
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0123
High Courts29 Aug 2014Dismissed
Surjit Singh Pathania Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 193, 200, 201, 202, 300
High Courts29 Aug 2014
Kedar Singh Vs State of H.P. Prabhu Lal Vs The Executive Engineer
High Court Of Himachal Pradesh · (2015) 2 AnWR 427
High Courts29 Aug 2014Dismissed
New India Assurance Company Vs Sonia Kumari
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0066
Motor Vehicles Act, 1988 — Section 166
High Courts29 Aug 2014Dismissed
Sunder Singh Vs Tara Chand
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0056
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts29 Aug 2014Dismissed
Union of India Vs Sonam Chomo
High Court Of Himachal Pradesh · (2015) 2 ALLMR 94
Motor Vehicles Act, 1988 — Section 166, 96Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts29 Aug 2014Dismissed
IFFCO TOKIO Gen. Insurance Company Limited Vs Joginder Kaur
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1548
Motor Vehicles Act, 1988 — Section 10(3), 14, 149(2), 149(2)(a)(ii), 15