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High Court Of Himachal Pradesh judgments

31,399 judgments · page 764 of 1,570

High Courts06 Sept 2014Dismissed

Rajeev Gupta Vs Nandni Gupta

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0081

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 13Penal Code, 1860 (IPC) — Section 498(A)
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High Courts06 Sept 2014Allowed

Naresh Kumar Vs Narcotics Control Bureau

High Court Of Himachal Pradesh · (2014) 4 Crimes 55

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 67
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High Courts05 Sept 2014Dismissed

Giano Devi Vs Bihari Lal

High Court Of Himachal Pradesh · (2015) 1 ShimLC 1

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 90Specific Relief Act, 1963 — Section 34
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High Courts05 Sept 2014Disposed Off

Hem Singh Vs Shakuntla Devi

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0139

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 35Registration Act, 1908 — Section 23
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High Courts05 Sept 2014Dismissed

Lachho Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts05 Sept 2014Dismissed

LAC Vs Sundroo

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0113

Land Acquisition Act, 1894 — Section 18, 4
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High Courts05 Sept 2014Dismissed

Uttam Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 1 ShimLC 297

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C)
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High Courts05 Sept 2014

Sanjay Kumar Vs Piar Chand

High Court Of Himachal Pradesh · (2014) 3 ShimLC 1292

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337
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High Courts04 Sept 2014Disposed Off

Anil Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 3 ShimLC 1229

Arms Act, 1959 — Section 25, 25, 26, 27, 28Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 164, 313
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High Courts03 Sept 2014Dismissed

Budh Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0096

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b) (ii)(c), 20(b)(iii)(c)
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High Courts03 Sept 2014Dismissed

Shiv Dev Singh Vs Ashok Kumar

High Court Of Himachal Pradesh · AIR 2015 HP 12 : (2014) 3 ShimLC 1218

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 67, 68
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