High Courts11 Sept 2014Dismissed
State of H.P. Vs Prabhu
High Court Of Himachal Pradesh · AIR 2014 HP 68
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 762 of 1,570
High Courts11 Sept 2014Allowed
Hira Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts11 Sept 2014Disposed Off
State of H.P. Vs Babu Ram
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts11 Sept 2014Partly Allowed
Himachal Pradesh State Electricity Board Vs Rajinder Upadhaya
High Court Of Himachal Pradesh · (2014) LabIC 4376 : (2015) 2 ShimLC 907
Constitution of India, 1950 — Article 14, 39(d)
High Courts11 Sept 2014Allowed
Naveen Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 376, 397
High Courts11 Sept 2014Dismissed
Subhash Chander Vs Basant Singh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0048
High Courts11 Sept 2014Disposed Off
Karam Singh Chandel Vs Kesari Devi Kesari Devi Vs Karam Singh Chandel
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0002
Army Act, 1950 — Section 20, 22Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 148, 149, 482
High Courts10 Sept 2014Dismissed
Maulana Mumtaz Ahmed Quasmi Vs Himachal Pradesh Wakf Board
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0168
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts10 Sept 2014Dismissed
State of Himachal Pradesh Vs Nanak Chand
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts10 Sept 2014Dismissed
State of H.P. Vs Thakur Dass
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts10 Sept 2014Dismissed
State of H.P. Vs Paras Ram
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 42(2), 43
High Courts10 Sept 2014Dismissed
Mahalakshmi Oxyplants Pvt. Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 2015 HP 47 : (2015) 2 ShimLC 890
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226
High Courts10 Sept 2014
Commissioner of Income Tax Vs Pawan Aggarwal
High Court Of Himachal Pradesh · (2014) 272 CTR 33 : (2014) 3 ShimLC 1393
Central Excises and Salt Act, 1944 — Section 2(f)Finance Act, 2009 — Section 2(29BA)Income Tax Act, 1961 — Section 2(27), 263, 32A, 32A(2), 32A(2)(b)(iii)
High Courts10 Sept 2014Dismissed
Kundan Lal Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2015) LabIC 372
Constitution of India, 1950 — Article 14, 16, 21, 311
High Courts10 Sept 2014Disposed Off
Jeet Ram Vs H.P. State
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0154
Constitution of India, 1950 — Article 226
High Courts10 Sept 2014Disposed Off
Jai Singh Vs H.P. State
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0153
Constitution of India, 1950 — Article 226
High Courts10 Sept 2014
State of Himachal Pradesh Vs Ramu
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1222
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 376, 506
High Courts10 Sept 2014Partly Allowed
State of H.P. Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 113B, 134Penal Code, 1860 (IPC) — Section 306, 498-A
High Courts10 Sept 2014Dismissed
State of H.P. Vs Sukhvinder Singh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0109
Arms Act, 1959 — Section 24, 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 120-B, 302, 392
High Courts10 Sept 2014Allowed
Labh Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 4 Crimes 61
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 302