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High Court Of Himachal Pradesh judgments

31,399 judgments · page 760 of 1,570

High Courts18 Sept 2014Partly Allowed

Lakhwinder Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 302, 304
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High Courts18 Sept 2014Dismissed

State of H.P. Vs Bhupinder Singh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 227Penal Code, 1860 (IPC) — Section 376(2)(d), 506
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High Courts18 Sept 2014Dismissed

Poshu Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C)
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High Courts18 Sept 2014Dismissed

State of Himachal Pradesh Vs Vishal Sharma

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378, 417, 418Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
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High Courts18 Sept 2014Dismissed

Govind Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 2 RCR(Criminal) 324

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts18 Sept 2014Dismissed

State of Himachal Pradesh Vs Rajiv Kumar

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 50
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High Courts18 Sept 2014Dismissed

Het Ram Vs Mohinder Singh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0007

Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 147, 448Specific Relief Act, 1963 — Section 6
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High Courts17 Sept 2014Dismissed

Anant Ram Vs Bhup Chand

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0130

Evidence Act, 1872 — Section 114(e), 68Registration Act, 1908 — Section 58, 59, 60, 63Succession Act, 1925 — Section 63, 63(c)
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High Courts17 Sept 2014Dismissed

Durgi Devi Vs Krishan Chand

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0069

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114, 6, 68, 71Succession Act, 1925 — Section 63, 63(c), 68
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High Courts17 Sept 2014Dismissed

State of Himachal Pradesh Vs Rakesh Kumar

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0056

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
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High Courts17 Sept 2014Allowed

Laxmi Narain Vs Kuldeep Singh Yog Raj Vs Jagat Ram

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0052

Banking Regulation Act, 1949 — Section 19, 5(c)(a)Constitution of India, 1950 — Article 12, 136, 19(1)(a), 21-A, 226Himachal Pradesh Co-operative Societies Act, 1968 — Section 10, 2(h)
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High Courts17 Sept 2014Disposed Off

Rajbir Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0049

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Evidence Act, 1872 — Section 27
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