High Courts22 Sept 2014
ACC Limited Vs Ram Saran
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1339
Land Acquisition Act, 1894 — Section 10, 4, 6, 7, 9
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 759 of 1,570
High Courts22 Sept 2014Dismissed
State of H.P. Vs Brij Mohan
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376
High Courts22 Sept 2014Dismissed
State of Himachal Pradesh Vs Tule Ram
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts22 Sept 2014Allowed
The Principal Secretary Vs Pratap Thakur
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0009
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 39(d)
High Courts22 Sept 2014Allowed
Mukesh Thakur Vs State of HP
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0008
Constitution of India, 1950 — Article 14, 21
High Courts22 Sept 2014Dismissed
State of Himachal Pradesh Vs Sukh Ram
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50Penal Code, 1860 (IPC) — Section 417, 418, 423, 50
High Courts19 Sept 2014
Oriental Insurance Company Vs Lekh Raj
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1353
High Courts19 Sept 2014
National Insurance Company Ltd. Vs Jyoti Ram
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1349
Motor Vehicles Act, 1988 — Section 140, 141, 149, 158(6), 163A
High Courts19 Sept 2014
Dharam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1336
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 436
High Courts19 Sept 2014Dismissed
Himachal Road Transport Corporation Vs Parveen Kumari
High Court Of Himachal Pradesh · (2015) 1 ShimLC 10
Motor Vehicles Act, 1988 — Section 166
High Courts19 Sept 2014Dismissed
State of Himachal Pradesh Vs Tulsi Ram
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts19 Sept 2014Dismissed
State of Himachal Pradesh Vs Shaktu Ram
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts19 Sept 2014Disposed Off
Gagan Vs State of Himachal Pradesh State of Himachal Pradesh Vs Sandeep Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 154, 222(2), 313, 374, 378(3)Evidence Act, 1872 — Section 134, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 332
High Courts19 Sept 2014Allowed
Dilbag Singh Vs Rakesh Kumari
High Court Of Himachal Pradesh · (2015) 1 ACC 54 : (2014) 3 ShimLC 1602
Motor Vehicles Act, 1988 — Section 157, 173, 94
High Courts19 Sept 2014Dismissed
State of Himachal Pradesh Vs Krishan Lal
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1308
Penal Code, 1860 (IPC) — Section 376
High Courts19 Sept 2014Dismissed
National Insurance Company Limited Vs Parshotam Lal
High Court Of Himachal Pradesh · (2015) 1 ACC 894 : (2016) ACJ 327 : (2015) 2 AnWR 242
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts19 Sept 2014Dismissed
State of Himachal Pradesh Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1328
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 365
High Courts19 Sept 2014Dismissed
Ravinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 179, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 417, 498A
High Courts19 Sept 2014Dismissed
Union of India Vs Chhering Tobden
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1324
High Courts19 Sept 2014Disposed Off
Dinesh Kumar Vs Yashpal
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0003