High Courts10 Sept 2014Allowed
Yash Pal and Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0104
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 763 of 1,570
High Courts10 Sept 2014Dismissed
Anshul Singhal Vs Swarna Devi
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0058
High Courts10 Sept 2014Dismissed
Milkhi Ram Vs Dinesh Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0043
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 34, 38, 39
High Courts09 Sept 2014Dismissed
Hitesh Tandon Vs Manmohini
High Court Of Himachal Pradesh · (2015) 1 Crimes 184 : (2014) 4 Crimes 123
Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20
High Courts09 Sept 2014Dismissed
The Board of Directors of H.P. Milkfed Vs Chet Ram
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0101
High Courts09 Sept 2014Disposed Off
Kapil Dev Sharma Vs The Chairman Board of Directors
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0100
High Courts09 Sept 2014Dismissed
Bala Devi Vs Virender Singh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0006
Hindu Marriage Act, 1955 — Section 13(1)(ia)Limitation Act, 1963 — Section 5
High Courts08 Sept 2014Dismissed
Paras Ram Vs Ramesh Chand
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0155
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Sept 2014Dismissed
State of Himachal Pradesh Vs Roop Lal
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52-A
High Courts08 Sept 2014Disposed Off
Paras Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0142
Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i), 47
High Courts08 Sept 2014Dismissed
Rajinder Singh Mehta Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 428Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts08 Sept 2014Allowed
Mangat Ram Vs State of HP
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0099
High Courts08 Sept 2014Dismissed
Kamal Dev Vs The Director Ayurveda
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0097
Civil Procedure Code, 1908 (CPC) — Section 100, 80Contract Act, 1872 — Section 24
High Courts08 Sept 2014Disposed Off
Anil Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0050
Constitution of India, 1950 — Article 14
High Courts06 Sept 2014Dismissed
State of H.P. Vs Prem Singh and Others
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173 (2), 313 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29
High Courts06 Sept 2014Dismissed
Shyam Lal Vs State of H.P. State of H.P. Vs Shyam Lal
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 34, 363, 366(A), 366A, 376
High Courts06 Sept 2014
Mukut Hotels and Resorts Private Limited Vs Khullar Resorts Private Limited
High Court Of Himachal Pradesh · AIR 2015 HP 22
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100-A, 104, 104(1), 104(2)Guardians and Wards Act, 1890 — Section 47, 48
High Courts06 Sept 2014Dismissed
State of H.P. Vs Sunil Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 113-APenal Code, 1860 (IPC) — Section 107, 306, 498-A
High Courts06 Sept 2014Dismissed
State of Himachal Pradesh Vs Vidya Sagar
High Court Of Himachal Pradesh · (2015) LabIC 1119
High Courts06 Sept 2014Allowed
Major Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0138
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Evidence Act, 1872 — Section 65, 65-A, 65B, 65-B, 65-B(1)