CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 766 of 1,570

High Courts29 Aug 2014Allowed

Tilak Raj Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 323, 376, 376(1)
Read judgment
High Courts28 Aug 2014Dismissed

State of Himachal Pradesh Vs Surender Kumar Sharma

High Court Of Himachal Pradesh · (2015) 4 RCR(Criminal) 902 : (2014) 3 ShimLC 1780

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 376, 498-A, 506
Read judgment
High Courts28 Aug 2014Dismissed

State of Himachal Pradesh Vs Sukhdev

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113A, 113-B
Read judgment
High Courts28 Aug 2014Dismissed

Pramod Kumar Vs Narcotics Central Bureau

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 37, 50, 60
Read judgment
High Courts27 Aug 2014Disposed Off

State of Himachal Pradesh Vs Gurpreet Singh

High Court Of Himachal Pradesh · (2014) 3 ShimLC 1380

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 42(2), 57
Read judgment
High Courts26 Aug 2014Dismissed

Amar Singh Vs Mohan Lal

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0099

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5
Read judgment
High Courts26 Aug 2014Dismissed

Ranbir Kochhar Vs Mani Ram

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0087

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 53A
Read judgment