High Courts26 Aug 2014Allowed
Bhupinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 323, 376, 376(1), 452
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 767 of 1,570
High Courts26 Aug 2014Allowed
Chaman Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 87 ALLCC 386
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts26 Aug 2014Allowed
Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Aug 2014Allowed
Deep Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 506
High Courts26 Aug 2014Allowed
Sanjay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 506
High Courts26 Aug 2014Dismissed
State of H.P. Vs Amar Nath
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313
High Courts26 Aug 2014Allowed
Mehar Chand Vs Taro Devi
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0061
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(1)(c)
High Courts23 Aug 2014Partly Allowed
Hem Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0093
High Courts23 Aug 2014Dismissed
Sidheswar Enterprises Vs Deekay Motors
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 311, 311A, 91Evidence Act, 1872 — Section 165, 45, 60, 64, 91Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Aug 2014Disposed Off
Deepak Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0057
Constitution of India, 1950 — Article 12, 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Evidence Act, 1872 — Section 165
High Courts22 Aug 2014Dismissed
National Insurance Company Limited Vs Kanta
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0094
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 147(5), 149, 149(1), 170
High Courts22 Aug 2014Dismissed
National Insurance Company Limited Vs Teji Devi Teji Devi Vs Rakesh Mohan
High Court Of Himachal Pradesh · (2015) 3 ACC 392 : (2015) 4 ALLMR 59 : (2014) 3 ShimLC 1571
Motor Vehicles Act, 1988 — Section 147, 163A, 170
High Courts22 Aug 2014Disposed Off
Nand Lal Vs Meena Devi
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0060
Motor Vehicles Act, 1988 — Section 147, 163A
High Courts22 Aug 2014Dismissed
Oriental Insurance Company Ltd. Vs Bantu
High Court Of Himachal Pradesh · (2015) 1 ACC 744 : (2015) 2 AnWR 895 : (2014) 3 ShimLC 1561
High Courts21 Aug 2014Dismissed
State of Himachal Pradesh Vs Param Dev
High Court Of Himachal Pradesh · (2015) 2 Crimes 330
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20
High Courts21 Aug 2014Dismissed
State of H.P. Vs Anoop Singh
High Court Of Himachal Pradesh · (2015) 2 Crimes 20
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 15, 35
High Courts21 Aug 2014Allowed
Naresh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 34, 392
High Courts21 Aug 2014Dismissed
Teja Ram Vs Kamli Devi
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0089
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 109, 35-AConstitution of India, 1950 — Article 133(1)(a)Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts21 Aug 2014Dismissed
Dandu Ram Vs The Divisional Commissioner
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0058
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts21 Aug 2014Allowed
Yash Pal Vs Baldev Raj
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0038
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 147, 149