High Courts08 Dec 2014
Chander Pal Singh Vs Union of India
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0122
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 742 of 1,570
High Courts08 Dec 2014
Seema Luthra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 120B, 420Prevention of Corruption Act, 1988 — Section 13(2)
High Courts08 Dec 2014
State of Himachal Pradesh Vs Parveen Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 20
High Courts08 Dec 2014
Kauli Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0115
Limitation Act, 1963 — Section 5
High Courts08 Dec 2014
Rikhi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 374(2)Evidence Act, 1872 — Section 134, 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts08 Dec 2014
N.K. Joolka Vs Y.S. Parmar University of Horticulture and Forestry
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0045
High Courts08 Dec 2014
Rakesh Kapoor Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0013
Penal Code, 1860 (IPC) — Section 392, 509Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts05 Dec 2014
Seeta Ram Vs Ashok Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0133
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts05 Dec 2014
Anju Bala Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0121
High Courts05 Dec 2014
Inder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts05 Dec 2014
Deep Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 374, 53APenal Code, 1860 (IPC) — Section 376, 376A
High Courts05 Dec 2014
Raju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts05 Dec 2014
National Insurance Company Ltd. Vs Nirmala Devi
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0052
High Courts05 Dec 2014
Kamla Sharma Vs Bharat Tour and Travels Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0051
Motor Vehicles Act, 1988 — Section 173
High Courts05 Dec 2014
Sidharth Sarpal Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 107, 201, 227, 228, 294(b)
High Courts05 Dec 2014
Pooja Pathania Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0014
Constitution of India, 1950 — Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 170, 173, 173(1), 173(8)Penal Code, 1860 (IPC) — Section 120B, 201, 364, 365, 427
High Courts05 Dec 2014
Land Acquisition Collector Vs Bhadru Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0012
Land Acquisition Act, 1894 — Section 18, 23(1A), 34, 4
High Courts04 Dec 2014
Om Parkash Murarka Vs Controller and Auditor General of India
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0073
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts04 Dec 2014
Rattan Lal Gupta Vs Nirmal Kumar Misra
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Section 100