High Courts26 Nov 2014
Ramesh Chand Vs Trilok Chand
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0064
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 744 of 1,570
High Courts26 Nov 2014
Punjab Coal Company Vs Union of India
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0063
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5, 9
High Courts26 Nov 2014
Karam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 57
High Courts26 Nov 2014
Avtar Singh Dyal Vs H.P. State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0055
High Courts26 Nov 2014
Anurag Sharma Vs Pratibha Sharma
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 10, 13(1)(i), 13(1)(ia), 23
High Courts26 Nov 2014
Sher Singh Vs Land Acquisition Collector
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0045
Land Acquisition Act, 1894 — Section 4
High Courts26 Nov 2014
Collector Vs Bhagwan Dass
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0044
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6, 7
High Courts26 Nov 2014
State of Himachal Pradesh Vs Sunil Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Nov 2014
State of Himachal Pradesh Vs Nand Lal
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Nov 2014
State of Himachal Pradesh Vs Paras Ram
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 417, 418, 423Penal Code, 1860 (IPC) — Section 147, 427, 436, 447, 506
High Courts26 Nov 2014
State of Himachal Pradesh Vs Parveen Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 50
High Courts26 Nov 2014
State of Himachal Pradesh Vs Tek Singh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts26 Nov 2014
Kashmiri Devi Vs Lekh Raj
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0006
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1Constitution of India, 1950 — Article 137, 145, 226
High Courts26 Nov 2014
Krishna Devi Vs Amar Jeet Ahuja
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2, 10
High Courts25 Nov 2014
Pritam Chand Vs Bilwamangal
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0049
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Land Revenue Act, 1954 — Section 4(9)Punjab Land Revenue Act, 1887 — Section 3(2)
High Courts25 Nov 2014
State of Himachal Pradesh Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts25 Nov 2014
Mahar Singh Vs Bilwa Mangal
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0005
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Land Revenue Act, 1954 — Section 4(9)Punjab Land Revenue Act, 1887 — Section 3(2)
High Courts25 Nov 2014
Parmodh Singh Vs Bilwamangal
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0004
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Land Revenue Act, 1954 — Section 4(9)Punjab Land Revenue Act, 1887 — Section 3(2)
High Courts24 Nov 2014
Suresh Kumar Vs Sarla Vaidya
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0060