High Courts20 Nov 2014
Neema Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 746 of 1,570
High Courts20 Nov 2014
Sandhya Bansal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 332, 34, 353
High Courts20 Nov 2014
Hari Krishan Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts20 Nov 2014
H.P. State Electricity Board Limited Vs Jagmohan Singh Jagmohan Singh Vs H.P. State Electricity Board Limited
High Court Of Himachal Pradesh · (2015) 1 ShimLC 433
High Courts20 Nov 2014
Suniti Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0032
High Courts19 Nov 2014Disposed off
Sanjay Prashar and Others Vs Subhash Chander and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 359
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 43 Rule 1(i), 151
High Courts19 Nov 2014
State of Himachal Pradesh Vs Nand Lal
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B)
High Courts19 Nov 2014
State of Himachal Pradesh Vs Sandeep Singh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 376, 506II
High Courts19 Nov 2014
State of Himachal Pradesh Vs Susheel Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 306, 34, 498, 498A
High Courts19 Nov 2014
Balak Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 505
High Courts19 Nov 2014
Satish Kumar Vs Shakuntla Devi
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10(1), 10(1)(a), 13(1)(ia), 13(1)(ia)
High Courts19 Nov 2014
State of Himachal Pradesh Vs Surender Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts19 Nov 2014
Amin Chand Mehta Vs Commissioner of Wealth Tax
High Court Of Himachal Pradesh · (2015) 274 CTR 150
Wealth Tax Act, 1957 — Section 17, 2(ea), 2(ea)(b)
High Courts18 Nov 2014
Uttam Chand Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0125
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts18 Nov 2014
Mohd. Ali Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0123
General Clauses Act, 1897 — Section 3(66)Industrial Disputes Act, 1947 — Section 2(eee), 2(oo), 25B, 25B, 25B(1)Payment of Gratuity Act, 1972 — Section 2, 4
High Courts18 Nov 2014
Jagdish Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0122
Himachal Pradesh Home Guards Act, 1968 — Section 5
High Courts18 Nov 2014
State of H.P. Vs Sudesh Kumari
High Court Of Himachal Pradesh · (2015) 145 FLR 516 : (2015) LabIC 1717
Constitution of India, 1950 — Article 14, 15, 39, 41, 42Maternity Benefits Act, 1961 — Section 2
High Courts18 Nov 2014
Commissioner of Income Tax Vs Indus Cosmeceuticals
High Court Of Himachal Pradesh · (2015) 273 CTR 168 : (2015) 1 ShimLC 373
Central Excises and Salt Act, 1944 — Section 2(f)Cine-workers and Cinema theatre Workers (Regulation of Employment) Act, 1981 — Section 2(i)Finance (No. 2) Act, 2009 — Section 2(29BA)
High Courts18 Nov 2014
Raj Kumar-II Vs The State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0119
Constitution of India, 1950 — Article 14, 16, 16(1), 21, 309Punjab Reorganisation Act, 1966 — Section 82(6)
High Courts18 Nov 2014
Inder Jyoti Chauhan Vs Union of India
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0118
Administrative Tribunals Act, 1985 — Section 20, 21, 21(1), 21(3)Constitution of India, 1950 — Article 14, 16, 16(4), 16(4)(A)