High Courts18 Nov 2014
State of Himachal Pradesh Vs Dinesh Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 332, 333, 34, 353
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 747 of 1,570
High Courts18 Nov 2014
State of Himachal Pradesh Vs Suresh Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 363, 366
High Courts18 Nov 2014
State of Himachal Pradesh Vs Budhi Singh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts18 Nov 2014
Kewal Ram Vs State of H.P. State of H.P. Vs Hukmi Ram
High Court Of Himachal Pradesh · (2015) 1 ShimLC 318
Land Acquisition Act, 1894 — Section 4
High Courts18 Nov 2014
Santosh Kumar Vs Vijay Ram
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0065
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Land Acquisition Act, 1894 — Section 11, 18, 30, 31, 31(2)
High Courts18 Nov 2014
Hari Krishan Karol Vs Surinder Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0027
Contract Act, 1872 — Section 227, 228Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2), 8(3), 8(4)Specific Relief Act, 1963 — Section 12, 12(1), 12(2), 14, 14, 14
High Courts18 Nov 2014
Hari Chand Vs Land Acquisition Collector
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0011
Land Acquisition Act, 1894 — Section 18, 4
High Courts17 Nov 2014
State of H.P. Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2015) 1 ShimLC 479
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Nov 2014
State of Himachal Pradesh Vs Pushvinder
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) — Section 376
High Courts17 Nov 2014
State of Himachal Pradesh Vs Sunil Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 417, 418, 423Penal Code, 1860 (IPC) — Section 109, 376, 376(2)
High Courts17 Nov 2014
State of Himachal Pradesh Vs Vikas
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts17 Nov 2014
Harcharan Singh Vs Krishan Chand
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 138, 192, 200, 201, 202Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 34, 379, 467, 471
High Courts17 Nov 2014
Dalbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 473
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Nov 2014
Dhan Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 457
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
High Courts17 Nov 2014
Sushil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 464
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Nov 2014
Sunil Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0048
High Courts14 Nov 2014Allowed
Dhiraj Sharma Vs Bhagat Ram and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 437
Motor Vehicles Act, 1988 - Section 166, 185 — Penal Code, 1860 (IPC) - Section 279, 337
High Courts14 Nov 2014Disposed off
United India Insurance Company Ltd. Vs Akash Babu and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 403
High Courts14 Nov 2014Dismissed
National Insurance Company Ltd. Vs Maya Devi and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 435
High Courts14 Nov 2014
Anuradhika Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0110