High Courts05 Nov 2014
Central Council for Research in Homeopathy Vs Rita Joshi
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0093
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 749 of 1,570
High Courts05 Nov 2014
Madho Ram Vs Makholi Ram
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0089
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Nov 2014
Mohan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0086
High Courts05 Nov 2014
Suman Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0083
High Courts05 Nov 2014
Kausal Air Products Vs State of H.P.
High Court Of Himachal Pradesh · AIR 2015 HP 1
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226
High Courts05 Nov 2014
State of Himachal Pradesh Vs Mukesh Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts05 Nov 2014
Sudesh Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0079
Constitution of India, 1950 — Article 226, 309
High Courts05 Nov 2014
Kulwant Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0037
High Courts05 Nov 2014
State of Himachal Pradesh Vs Inder Singh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0036
Industrial Disputes Act, 1947 — Section 2(eee), 25B, 25B, 25B(1), 25B(2)
High Courts05 Nov 2014
Praveen Thakur-Company Vs Kesar Singh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3), 386, 386(3), 389
High Courts05 Nov 2014
Giano Devi Vs Bishan Singh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0012
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Nov 2014
State of Himachal Pradesh Vs Siri Ram
High Court Of Himachal Pradesh · (2015) 1 ShimLC 487
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(B)
High Courts04 Nov 2014
Prakash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts04 Nov 2014
Janmejai Sood Vs Ram Gopal Sood
High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 28
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts04 Nov 2014
Kuldip Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0081
Civil Procedure Code, 1908 (CPC) — Section 151, 80Constitution of India, 1950 — Article 143, 363, 363(1)Easements Act, 1882 — Section 52
High Courts04 Nov 2014
Disha Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0078
High Courts04 Nov 2014
State of H.P. Vs Ravinder Kumar
High Court Of Himachal Pradesh · (2015) 1 ShimLC 448
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 506
High Courts04 Nov 2014
State of Himachal Pradesh Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 154, 222, 313, 378Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Nov 2014
Sita Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 1 ShimLC 509
Constitution of India, 1950 — Article 226, 309
High Courts03 Nov 2014
State of Himachal Pradesh Vs Soni Kumar
High Court Of Himachal Pradesh · (2015) 1 ShimLC 469
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 306, 34, 498A