High Courts03 Nov 2014
Naresh Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 1 ShimLC 496
Himachal Pradesh Nurses Registration Act, 1977 — Section 2(d), 2(o)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 750 of 1,570
High Courts03 Nov 2014
Lalit Sen Institute of Business Education and Technology (ISIBET) MISM College Enclave Vs Shri Suraj Pathak
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0084
High Courts03 Nov 2014
Kushal Singh Rana Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0040
High Courts03 Nov 2014
Shina Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376(2)(G), 452Protection of Children From Sexual Offences Act, 2012 — Section 4
High Courts31 Oct 2014
State of Himachal Pradesh Vs Manohar Lal
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 436, 506
High Courts31 Oct 2014
Sher Singh Vs Virender Singh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0127
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4
High Courts31 Oct 2014
Collector, Land Acquisition Vs Mohinder
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0126
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6, 7
High Courts31 Oct 2014
Ajay Kumar Vs Suresh Kumar
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Oct 2014
Oriental Insurance Company Vs Prabha Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0120
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii)
High Courts31 Oct 2014
State of Himachal Pradesh Vs Ramesh Chand
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts31 Oct 2014
Vikas Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) — Section 149, 34, 376, 417
High Courts31 Oct 2014
Samitra Devi Vs Kusum Sood United India Insurance Company Limited Vs Samitra Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0015
Motor Vehicles Act, 1988 — Section 147, 158, 158(6), 166, 166(4)
High Courts31 Oct 2014
United India Insurance Company Ltd. Vs Jai Krishan
High Court Of Himachal Pradesh · (2015) 2 ACC 523
Motor Vehicles Act, 1988 — Section 149(2), 170(b)
High Courts30 Oct 2014
Lalman Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0130
High Courts30 Oct 2014
Kewal Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Evidence Act, 1872 — Section 91, 92Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2)
High Courts30 Oct 2014
Krishan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0119
Industrial Disputes Act, 1947 — Section 25, 25G, 29
High Courts30 Oct 2014
Gonda Singh Vs Neelam Sharma
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0061
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7, 151
High Courts30 Oct 2014
UCO Bank Vs Sandhya Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0058
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(1), 151, 50
High Courts30 Oct 2014
Hem Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts29 Oct 2014
Shankar Sharma Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0129