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High Court Of Himachal Pradesh judgments

31,399 judgments · page 743 of 1,570

High Courts04 Dec 2014

State of Himachal Pradesh Vs Jaram Singh

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 147, 149, 427, 435Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)(iii), 3(2)(iv)
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High Courts04 Dec 2014

Yogesh Chander Vs Vaneeta

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0015

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9Constitution of India, 1950 — Article 227
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High Courts04 Dec 2014

Hari Ram Vs Tarlok Chand

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0011

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111, 122
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High Courts03 Dec 2014

Sant Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 120B, 201, 302, 34
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High Courts03 Dec 2014

Sudha Bhargava Vs Manju Sharma

High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 30 : (2015) 2 ShimLC 878

Evidence Act, 1872 — Section 116Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24, 24(5)
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High Courts28 Nov 2014

Raj Kumar Vs Sukh Dev

High Court Of Himachal Pradesh · (2015) 1 ShimLC 514

Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
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High Courts28 Nov 2014

Ganga Prashad Vs Baldev Singh

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0002

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
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High Courts27 Nov 2014

Bakshi Ram Vs Mandro Devi

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0061

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 41 Rule 31, 100, 96
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