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High Court Of Himachal Pradesh judgments

31,399 judgments · page 741 of 1,570

High Courts10 Dec 2014

State of Himachal Pradesh Vs Tara Chand

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
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High Courts10 Dec 2014

State of Himachal Pradesh Vs Joginder Singh

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 417, 418Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 34, 498, 498(A), 498A
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High Courts10 Dec 2014

Tarsem Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 162, 162(1)Evidence Act, 1872 — Section 134, 60Penal Code, 1860 (IPC) — Section 302, 307, 452
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High Courts09 Dec 2014

State of Himachal Pradesh Vs Sher Singh

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts09 Dec 2014

State of Himachal Pradesh Vs Chander Kiran

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 52A
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High Courts09 Dec 2014

State of Himachal Pradesh Vs Vikram Chand

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
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High Courts09 Dec 2014

State of Himachal Pradesh Vs Chhalo Devi

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378, 417, 418Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts09 Dec 2014

Bahar Murtaza Ali Vs Rohini Wahi

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0016

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(1), 10Himachal Pradesh Courts Act, 1976 — Section 10, 11, 29
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High Courts08 Dec 2014

State of Himachal Pradesh Vs Lekh Raj

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0125

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts08 Dec 2014

State of Himachal Pradesh Vs Harish Kumar

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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