High Courts18 Dec 2014
Anand Chauhan Vs The Commissioner of Income Tax
High Court Of Himachal Pradesh · (2015) 273 CTR 296
Constitution of India, 1950 — Article 136, 226Customs Act, 1962 — Section 28(1)Finance (No. 2) Act, 1967 — Section 27
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 739 of 1,570
High Courts17 Dec 2014
Union of India Vs Daulat Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0084
Land Acquisition Act, 1894 — Section 18, 4
High Courts16 Dec 2014
Prakash Kaur Vs L.A.C.
High Court Of Himachal Pradesh · (2015) 2 ShimLC 864
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts16 Dec 2014
State of H.P. Vs Kesar Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0103
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2(xv), 2(xvii), 2(xviii)
High Courts16 Dec 2014
Ajay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0098
High Courts16 Dec 2014
Rattan Chand Vs Pawan Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0041
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 9Himachal Pradesh Town and Country Planning Act, 1977 — Section 16(c)Registration Act, 1908 — Section 13, 15(C)
High Courts16 Dec 2014
Italian Thai Development Public Company Ltd. Vs Jala Ram, Engineering Enterprises
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0034
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts16 Dec 2014
Manorma Devi Vs Narvada Devi
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0028
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts15 Dec 2014
G.P.I. Textiles Limited Vs Sekhsaria Impex Ltd. and Others
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0162
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10
High Courts15 Dec 2014Dismissed
Rajender Sharma Vs Roop Ram and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 822
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25, Order 41 Rule 27, 100 — Evidence Act, 1872 - Section 104, 145, 21
High Courts15 Dec 2014Allowed
Saneh Lata Vs Dimple and Others
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0156
Civil Procedure Code, 1908 (CPC) - Section 115, 151
High Courts15 Dec 2014
Nikhil Soni Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 3 CCR 387 : (2015) CriLJ 1299
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 215, 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts15 Dec 2014
Bakshi Ram Vs Julfi Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0080
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts15 Dec 2014
Pawan Kumar Vs Rajinder Lal
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0079
High Courts15 Dec 2014
Arvindra Chandel Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0076
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts15 Dec 2014
Manohar Lal Vs Joginder Singh
High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 85
Capital of Punjab (Development and Regulation) Act, 1952 — Section 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 41East Punjab Urban Rent Restriction Act, 1949 — Section 11, 19
High Courts15 Dec 2014
State of Himachal Pradesh Vs Tirath Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 366, 417, 418, 423
High Courts15 Dec 2014
State of Himachal Pradesh Vs Balwinder Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) — Section 28, 489A, 489A, 489B, 489C
High Courts15 Dec 2014
State of Himachal Pradesh Vs Suresh Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 378, 417, 418Penal Code, 1860 (IPC) — Section 302
High Courts15 Dec 2014
State of Himachal Pradesh Vs Dhani Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20