High Courts19 Dec 2014
Anuj Sirkek Vs Neelma Devi
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0099
Motor Vehicles Act, 1988 — Section 10(3), 14, 149, 149(2), 15
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 738 of 1,570
High Courts19 Dec 2014
Jarmej Singh Vs Hazauro
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0092
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100Evidence Act, 1872 — Section 35
High Courts19 Dec 2014
Sagar Chaudhary Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts19 Dec 2014
Tara Chand Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0087
High Courts19 Dec 2014
Man Mohan Singh Vs Gopi Chand
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0086
Evidence Act, 1872 — Section 114(g)
High Courts19 Dec 2014
Rama Nand Rathore Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 1 RCR(Criminal) 319
Constitution of India, 1950 — Article 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 161, 162, 164Evidence Act, 1872 — Section 123, 162, 74, 76
High Courts19 Dec 2014
Sohan Lal Kapoor Vs Manoj Bagga
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147Penal Code, 1860 (IPC) — Section 307
High Courts19 Dec 2014
Oriental Insurance Company Ltd. Vs Rikta
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0039
Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 149(2)(a)(ii), 163APenal Code, 1860 (IPC) — Section 279, 337
High Courts19 Dec 2014
Kesari Devi Vs Anil Kumar Mastana
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0038
High Courts19 Dec 2014
Oriental Insurance Company Vs Tanu Chauhan
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0036
Motor Vehicles Act, 1988 — Section 149, 163A
High Courts18 Dec 2014Allowed
Dharam Sain Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0159
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 118 — Penal Code, 1860 (IPC) - Section 375, 376, 506
High Courts18 Dec 2014
Hem Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0136
High Courts18 Dec 2014
State of Himachal Pradesh Vs Jai Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Forest Act, 1927 — Section 33
High Courts18 Dec 2014
State of Himachal Pradesh Vs Sunder Chand
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 379
High Courts18 Dec 2014
Deep Finance Ltd. Vs Jublee Highway Transport Company Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0097
Arbitration and Conciliation Act, 1996 — Section 8
High Courts18 Dec 2014
Lok Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0093
Constitution of India, 1950 — Article 14, 16
High Courts18 Dec 2014
Varun Bhalla Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(B)(i)Penal Code, 1860 (IPC) — Section 307, 34, 498A, 506
High Courts18 Dec 2014
Badri Nath Vs H.P. State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0083
Constitution of India, 1950 — Article 111, 112, 113, 12, 149General Clauses Act, 1897 — Section 10, 3(23)
High Courts18 Dec 2014
State of Himachal Pradesh Vs Mathu Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 411
High Courts18 Dec 2014
Tara Kaushal Vs Bal Raj
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0040
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 20 Rule 19, Order 20 Rule 20, Order 20 Rule 20, Order 20 Rule 4(2)