High Courts31 Dec 2014

Federal Mogul Bearing India Ltd. Vs Prit Pal

High Court Of Himachal Pradesh · (2015) 2 ShimLC 837

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 49 Rule 3, 104, 117, 2Industrial Disputes Act, 1947 — Section 33(2)Land Acquisition Act, 1894 — Section 54
High Courts31 Dec 2014

Krishan Chand Vs Anil Kumar

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0026

Hindu Succession Act, 1956 — Section 14, 14(1), 15, 23, 24Hindu Widows Remarriage (Repeal) Act, 1983 — Section 2
High Courts31 Dec 2014

Sadhu Singh Vs Tilak Raj Dhillon

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0024

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 100Contract Act, 1872 — Section 23Evacuee Interest (Separation) Act, 1951 — Section 10
High Courts31 Dec 2014

Sadhu Singh Vs Kaushalya Devi

High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 345

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 100Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 116, 34, 65, 92, 92(1)
High Courts29 Dec 2014

Krishan Chand Vs Anil Kumar

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0025

Hindu Succession Act, 1956 — Section 14, 14(1), 15, 23, 24Hindu Widows Remarriage (Repeal) Act, 1983 — Section 2
High Courts24 Dec 2014

Dashoda Vs Ramesh

High Court Of Himachal Pradesh · (2015) 1 ShimLC 523

Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 30Succession Act, 1925 — Section 63
High Courts24 Dec 2014

Surjit Singh Vs Sachin Raizada

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0142

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(c), 149Himachal Pradesh Court Fees Act, 1968 — Section 10, 12, 13(vi), 6, 7Himachal Pradesh Courts Act, 1976 — Section 7, 7(iv)(b), 7(v)
High Courts24 Dec 2014

State of H.P. Vs Jai Ram

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0138

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 306, 34