High Courts24 Dec 2014
Kamal Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0134
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 737 of 1,570
High Courts24 Dec 2014
State of Himachal Pradesh Vs Sunil Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Evidence Act, 1872 — Section 113A, 113A, 4Penal Code, 1860 (IPC) — Section 306
High Courts24 Dec 2014
Kehar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376
High Courts24 Dec 2014
Ved Prakash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 302
High Courts24 Dec 2014
State of Himachal Pradesh Vs Ajay Shakti
High Court Of Himachal Pradesh · (2016) 1 Crimes 204 : (2015) 2 ShimLC 869
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 323, 34, 341, 382, 506
High Courts24 Dec 2014
Kamal Aggarwal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 417Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 292
High Courts24 Dec 2014
Moti Ram Kainthla Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0106
Constitution of India, 1950 — Article 12, 14, 16, 16(1), 226
High Courts24 Dec 2014
Hans Raj Vs HPSEB
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0105
Constitution of India, 1950 — Article 226
High Courts24 Dec 2014
Suresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0089
Constitution of India, 1950 — Article 226
High Courts24 Dec 2014
Kali Dass Vs Shobha Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0043
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 143, 190, 202, 325Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts23 Dec 2014
Rajinder Kumar Vs Jagdish Chand
High Court Of Himachal Pradesh · (2015) 2 ShimLC 810
High Courts23 Dec 2014
Union of India Vs Bali Ram
High Court Of Himachal Pradesh · (2015) LabIC 1062
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 72
High Courts23 Dec 2014
State of Himachal Pradesh Vs Mustkeen
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(B)
High Courts23 Dec 2014
Jaspal Singh Vs Bal Kishan
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 151, 41Hindu Succession Act, 1956 — Section 30, 6
High Courts23 Dec 2014
Ashok Chauhan Vs S.S.J.V. Projects Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0044
Evidence Act, 1872 — Section 65
High Courts22 Dec 2014
Anil Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0144
Penal Code, 1860 (IPC) — Section 147, 148, 307, 379, 392
High Courts19 Dec 2014Dismissed
Mahindra and Mahindra Finance Limited Vs Surinder Panjta and Others
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0161
Arbitration Act, 1940 - Section 20, 41 — Arbitration and Conciliation Act, 1996 - Section 11, 2(e), 31, 31(4), 34 — Civil Procedure Code, 1908 (CPC) - Section 20, 20(a), 20(c), 37, 39 — Contract Act, 1872 - Section 23, 28
High Courts19 Dec 2014
Himachal Pradesh State Electricity Board Vs Madan Lal Gulati
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0151
Arbitration and Conciliation Act, 1996 — Section 31, 34, 34(2)Limitation Act, 1963 — Section 11, 21, 3(2)(b), 5
High Courts19 Dec 2014
Sanjeev Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0140
High Courts19 Dec 2014
Oriental Insurance Company Ltd. Vs Leela Devi
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0100
Motor Vehicles Act, 1988 — Section 166