High Courts05 Jan 2015Allowed
Mohan Azad Vs Partap Singh Chauhan
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0029
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 735 of 1,570
High Courts05 Jan 2015Dismissed
Dinesh Vs Madan Lal
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0018
High Courts05 Jan 2015Dismissed
Mohan Lal Vs Wattan Chand
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0017
Civil Procedure Code, 1908 (CPC) - Section 95
High Courts05 Jan 2015Dismissed
State of H.P. Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2015) 1 ShimLC 555
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 342Evidence Act, 1872 - Section 105, 3, 5Penal Code, 1860 (IPC) - Section 100, 100, 101, 102, 102
High Courts02 Jan 2015Dismissed
Sant Ram Vs Oriental Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2015) 2 ACC 301 : (2015) 2 ShimLC 781 : (2015) 2 ShimLC 726
Criminal Procedure Code, 1973 (CrPC) - Section 173(2)Motor Vehicles Act, 1988 - Section 169, 173
High Courts02 Jan 2015Dismissed
Roop Dei Vs Sukhwanti Devi
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0027
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, 115
High Courts02 Jan 2015Disposed off
Dina Nath Vs Chet Ram
High Court Of Himachal Pradesh · (2015) 1 ShimLC 534
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
High Courts02 Jan 2015Dismissed
Talbe Ram Vs Pritu Devi
High Court Of Himachal Pradesh · (2015) 2 ACC 358 : (2015) 2 ShimLC 730
Motor Vehicles Act, 1988 - Section 166, 173
High Courts02 Jan 2015Disposed off
Virender Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0021
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts02 Jan 2015Dismissed
Khem Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0014
Constitution of India, 1950 - Article 14, 16
High Courts01 Jan 2015Dismissed
H.P.S.E.B. Vs Arjun Singh
High Court Of Himachal Pradesh · (2015) LabIC 941 : (2015) 2 LLJ 762
High Courts01 Jan 2015Disposed off
Sumitra Vs H.P. Minorities Finance and Development Corporation
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
High Courts01 Jan 2015Disposed off
Munish Dulta Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0023
High Courts01 Jan 2015Dismissed
Bansi Lal Vs Ramesh Chand
High Court Of Himachal Pradesh · (2015) 2 ShimLC 792
Penal Code, 1860 (IPC) - Section 52Specific Relief Act, 1963 - Section 19, 19(a), 19(b)Transfer of Property Act, 1882 - Section 3, 53
High Courts31 Dec 2014
Commissioner of Income Tax Vs State Bank of Patiala
High Court Of Himachal Pradesh · (2015) 277 CTR 406
Income Tax Act, 1961 - Section 194A, 194A(1), 194A(3)(f), 201(1), 201(1A)
High Courts31 Dec 2014
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) LabIC 1000
Constitution of India, 1950 — Article 14, 16, 226
High Courts31 Dec 2014
Commissioner, Central Excise Vs Himachal Wireless Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0152
Trade Marks Act, 1999 — Section 154, 19, 23(1)
High Courts31 Dec 2014
Vikky Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0150
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20, 21, 22, 23
High Courts31 Dec 2014
Ram Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 438Penal Code, 1860 (IPC) — Section 306, 34, 354A, 506
High Courts31 Dec 2014
Vijay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 302, 307, 325, 326A, 34