High Courts06 Feb 2015Dismissed
Subh Karan and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0001
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Forest Act, 1927 - Section 33
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 733 of 1,570
High Courts05 Feb 2015Allowed
Vikas Dogra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 164, 437, 437(1), 438, 439(1)Income Tax Act, 1961 - Section 66Information Technology Act, 2000 - Section 66, 67
High Courts30 Jan 2015Disposed off
Rahul Sharma and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0050
Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts23 Jan 2015Partly Allowed
Reeta Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0049
Constitution of India, 1950 - Article 14, 226
High Courts21 Jan 2015Disposed off
Manmeet Singh Minhas Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Hindu Marriage Act, 1955 - Section 13B, 13-BPenal Code, 1860 (IPC) - Section 307, 34, 406, 498A, 498-A
High Courts20 Jan 2015Disposed off
Deepak Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0047
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 306, 34, 498A, 498-A
High Courts09 Jan 2015Dismissed
Himachal Road Transport Corporation Vs Amita Rawat and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 779
High Courts09 Jan 2015Allowed
National Insurance Company Limited Vs Ragi Ram and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 798
High Courts09 Jan 2015Dismissed
Oriental Insurance Company Ltd. Vs Belil Ram and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 777
High Courts09 Jan 2015Dismissed
State of Himachal Pradesh Vs Anil Kumar
High Court Of Himachal Pradesh · (2015) CriLJ 1267 : (2015) 3 Crimes 351 : (2015) 1 ShimLC 598
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 55
High Courts09 Jan 2015Dismissed
State of H.P. Vs Het Ram
High Court Of Himachal Pradesh · (2015) 3 CCR 289 : (2015) 1 ShimLC 573
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 313Penal Code, 1860 (IPC) - Section 307, 323, 341, 506
High Courts09 Jan 2015Dismissed
Oriental Insurance Company Ltd. Vs Anju
High Court Of Himachal Pradesh · (2015) 2 ShimLC 733
Motor Vehicles Act, 1988 - Section 147(b), 149
High Courts09 Jan 2015Allowed
Swadesh Singh Thakur Vs H.P. University
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0019
High Courts09 Jan 2015Dismissed
Dinesh Kumar Sharma Construction Pvt. Ltd. Vs Gulzar Begum
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0011
Limitation Act, 1963 - Section 5
High Courts09 Jan 2015Dismissed
Subhash Chand Sharma Vs Shakuntla Devi
High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 558 : (2015) 1 ShimLC 538
Constitution of India, 1950 - Article 136Himachal Pradesh Urban Rent Control Act, 1987 - Section 2(j)
High Courts09 Jan 2015Disposed off
Dalip Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 376, 452, 506
High Courts09 Jan 2015Allowed
Gurdial Singh Vs Hoshiar Singh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 784
High Courts09 Jan 2015Dismissed
Aarav Goswami Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 2015 HP 24
Constitution of India, 1950 - Article 19(1)(g), 19(6)
High Courts09 Jan 2015Dismissed
Vijay Kumar Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0004
Constitution of India, 1950 - Article 21, 226, 32
High Courts09 Jan 2015Allowed
Vinay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 496
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 120-B, 420