High Courts28 Feb 2015Dismissed
Devender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0012
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 732 of 1,570
High Courts28 Feb 2015Dismissed
State of Himachal Pradesh Vs Shesh Ram
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 19, 20, 21, 22
High Courts28 Feb 2015Dismissed
State of Himachal Pradesh Vs Pardeep Kumar
High Court Of Himachal Pradesh · (2015) 2 ShimLC 705
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts28 Feb 2015Dismissed
State of Himachal Pradesh Vs Atul Sharma
High Court Of Himachal Pradesh · (2015) 2 ShimLC 693
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts27 Feb 2015Disposed Off
Anita and Others Vs The Truck Co-operative and Operator Goods Carrier Transport Society Ltd. and Others
High Court Of Himachal Pradesh · (2016) 1 ACC 512 : (2015) ACJ 2875 : (2015) 2 ShimLC 691
Motor Vehicles Act, 1988 - Section 2, 3, 7
High Courts27 Feb 2015Dismissed
Ashok Sharma Vs Shiv Devi and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 682
High Courts27 Feb 2015Dismissed
Executive Engineer, HPPWD Vs Maya Devi and Others
High Court Of Himachal Pradesh · (2015) 2 ACC 778
High Courts27 Feb 2015Dismissed
State of Himachal Pradesh Vs Shashi Pal Singh and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0019
Arms Act, 1959 - Section 27, 30, 39Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 307, 506
High Courts27 Feb 2015Dismissed
Oriental Insurance Company Ltd. Vs Khem Chand and Others
High Court Of Himachal Pradesh · (2016) 1 ACC 659 : (2016) ACJ 169 : (2015) 2 ShimLC 685
Motor Vehicles Act, 1988 - Section 10, 112, 133, 134, 146
High Courts27 Feb 2015Disposed off
United India Insurance Company Limited Vs Saraswati Devi and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0007
Motor Vehicles Act, 1988 - Section 166
High Courts26 Feb 2015Dismissed
Narcotics Control Bureau Vs Ganga Ram Thakur and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 617
Criminal Procedure Code, 1973 (CrPC) - Section 100(8), 313Customs Act, 1962 - Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 25, 27-A, 29, 31(a)
High Courts26 Feb 2015Allowed
Mahabir Singh Vs The Himachal Pradesh Krishi Vishwa Vidyalaya and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0006
High Courts25 Feb 2015Allowed
Raj Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 145 FLR 721 : (2015) LLR 767
High Courts25 Feb 2015Dismissed
Usha Rani Vs Birbal
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0022
Limitation Act, 1963 - Section 19, 20Negotiable Instruments Act, 1881 (NI) - Section 87
High Courts24 Feb 2015
Joginder Singh and Others Vs Suresh Kumar and Others
High Court Of Himachal Pradesh · AIR 2015 HP 18
Himachal Pradesh Land Revenue Act, 1954 - Section 133, 134
High Courts24 Feb 2015
Shakuntla Devi Vs Parma and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0021
High Courts24 Feb 2015Partly Allowed
Desh Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 154, 293, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 201, 341, 354, 375, 376
High Courts23 Feb 2015Dismissed
Punjab National Bank Vs Rohit Chemicals and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0024
High Courts16 Feb 2015Disposed off
Hari Saran Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0004
Constitution of India, 1950 - Article 38, 39, 39A, 39-A
High Courts06 Feb 2015Allowed
Nirmal Shah Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 354, 376, 506