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High Court Of Himachal Pradesh judgments

31,399 judgments · page 731 of 1,570

High Courts05 Mar 2015Dismissed

Shakti Chand Thakur Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) LabIC 1933

Banking Regulation Act, 1949 - Section 5(c)(a)Constitution of India, 1950 - Article 12, 136, 226, 227Himachal Pradesh Co-operative Societies Act, 1968 - Section 2(h), 27, 28, 35, 35-A
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High Courts04 Mar 2015

Chaman Lal Vs Nanki

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0043

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98Transfer of Property Act, 1882 - Section 52
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High Courts03 Mar 2015Allowed

Banti Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0044

Criminal Procedure Code, 1973 (CrPC) - Section 154, 162, 313Penal Code, 1860 (IPC) - Section 120B, 342, 395, 458
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High Courts28 Feb 2015Dismissed

Bhim Dutt and Others Vs Ram Krishan

High Court Of Himachal Pradesh · (2015) 02 SHI CK 0025

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 13Evidence Act, 1872 - Section 92Specific Relief Act, 1963 - Section 35
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High Courts28 Feb 2015

State of H.P. Vs Piar Singh

High Court Of Himachal Pradesh · (2015) 2 ShimLC 721

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
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