High Courts17 Mar 2015
Commissioner of Income Tax Vs Megha Dadoo
High Court Of Himachal Pradesh · (2015) 232 TAXMAN 419
Income Tax Act, 1961 - Section 80IC
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 729 of 1,570
High Courts17 Mar 2015Dismissed
Joginder Paul and Others Vs Gauri Dutt
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0004
High Courts16 Mar 2015
Pawan Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 714
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 42, 42 (2)
High Courts13 Mar 2015Dismissed
National Insurance Company Ltd. Vs Santoshi Devi and Others
High Court Of Himachal Pradesh · (2015) 4 ALLMR 73
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Motor Vehicles Act, 1988 - Section 146, 147, 149, 157, 171
High Courts13 Mar 2015Allowed
National Insurance Company Ltd. Vs Sandeep Chauhan and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0073
High Courts13 Mar 2015Disposed off
Bimla Chaddha Vs Axis Bank Ltd.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
High Courts13 Mar 2015Allowed
Man Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302, 323
High Courts13 Mar 2015Allowed
Sanjeev Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 452, 498A
High Courts13 Mar 2015Disposed off
Magni Devi and Others Vs Suneel Kumar and Others
High Court Of Himachal Pradesh · (2015) 3 ACC 576
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 41Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 201, 279
High Courts13 Mar 2015Allowed
Rajesh Kumar Vs Parkash Chand and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0021
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 166, 173
High Courts13 Mar 2015
Gurdevi Vs Nazar Ali and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0017
High Courts13 Mar 2015Allowed
Bhangu Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0016
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Mar 2015Allowed
Khazana Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 288, 313Penal Code, 1860 (IPC) - Section 302, 34, 506
High Courts12 Mar 2015Allowed
Onkar Singh Vs Executive Engineer, H.P.S.E.B. Ltd. and Others
High Court Of Himachal Pradesh · (2015) 145 FLR 522 : (2015) 2 LLJ 672
High Courts12 Mar 2015Allowed
Narotam Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts12 Mar 2015
Nirmal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15, 16, 17, 18
High Courts12 Mar 2015Disposed off
Vijender Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts12 Mar 2015
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 392, 397
High Courts12 Mar 2015
Jaswant Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 674
High Courts12 Mar 2015
Savitri Devi and Others Vs Vidya Devi and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0018