High Courts25 Mar 2015
Ashwani Kumar and Others Vs Rama Devi and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0103
Motor Vehicles Act, 1988 - Section 207
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 727 of 1,570
High Courts25 Mar 2015Dismissed
Rattan Lal Vs Prem Vaid and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0101
High Courts25 Mar 2015Allowed
Bansi Ram Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0037
Constitution of India, 1950 - Article 14
High Courts25 Mar 2015
Nasir Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 302, 316
High Courts25 Mar 2015
Bunti Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 4 Crimes 67
Penal Code, 1860 (IPC) - Section 120B, 307, 332, 341, 342
High Courts25 Mar 2015
Court on its Own Motion Vs Union of India
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0027
Constitution of India, 1950 - Article 19(d), 21
High Courts25 Mar 2015Dismissed
Ramesh Kumar and Others Vs Shakuntla Devi and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0025
Civil Procedure Code, 1908 (CPC) - Section 96Hindu Succession Act, 1956 - Section 6
High Courts25 Mar 2015Dismissed
Ram Swaroop and Others Vs Narinder Parkash and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0007
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 2
High Courts24 Mar 2015Disposed off
Neelam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0100
High Courts23 Mar 2015Allowed
Ranjeet Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 145 FLR 722 : (2015) 3 LLJ 50
Industrial Disputes Act, 1947 - Section 10(1)(c), 25-H
High Courts23 Mar 2015Allowed
Mount Everest Mineral Water Limited Vs Tata Global Beverages Limited
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0107
Companies Act, 1956 - Section 391, 391 (i), 391(1)(a), 392, 393(1)(a)
High Courts23 Mar 2015Allowed
Tarun Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 2 ShimLC 655
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts23 Mar 2015
Virender Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2
High Courts21 Mar 2015Allowed
Land Acquisition Collector Vs Prem Lal and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0097
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22Land Acquisition Act, 1894 - Section 18Limitation Act, 1963 - Section 5
High Courts20 Mar 2015Dismissed
National Insurance Company Ltd. Vs Rukshana and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 753
Constitution of India, 1950 - Article 142Insurance Act, 1938 - Section 64-VBMotor Vehicles Act, 1988 - Section 147, 147(5), 148, 149, 149(1)
High Courts20 Mar 2015Allowed
Ajit Singh Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) CriLJ 3204 : (2015) 2 ShimLC 638
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts20 Mar 2015Dismissed
Bidhi Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302
High Courts20 Mar 2015Dismissed
Munshi Ram Vs Roshni and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0099
Himachal Pradesh Land Revenue Act, 1954 - Section 17, 17(1)Transfer of Property Act, 1882 - Section 52
High Courts20 Mar 2015Allowed
Dharam Dass and Others Vs The Narcotics Control Bureau
High Court Of Himachal Pradesh · (2015) 4 Crimes 249 : (2015) 4 JCC(Narcotics) 225 : (2015) 3 RCR(Criminal) 958 : (2015) 3 ShimLC 1625
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 23, 29, 50, 67
High Courts20 Mar 2015Dismissed
Narcotics Control Bureau Vs Tek Chand
High Court Of Himachal Pradesh · (2015) 2 ShimLC 645
Central Excises and Salt Act, 1944 - Section 14Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161, 2(g), 313