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High Court Of Himachal Pradesh judgments

31,399 judgments · page 726 of 1,570

High Courts30 Mar 2015Dismissed

Chainka Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 42, 50
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High Courts30 Mar 2015Dismissed

State of Himachal Pradesh Vs Avinash Katoch

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Courts30 Mar 2015Disposed off

Gurjant Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 164, 313Evidence Act, 1872 - Section 145, 27Penal Code, 1860 (IPC) - Section 120-B, 201, 302
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High Courts27 Mar 2015Partly Allowed

Ashok Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 102, 102(2), 102(3), 156(3), 482Penal Code, 1860 (IPC) - Section 34, 406, 420, 506
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High Courts26 Mar 2015Disposed off

Rajneesh Sood Vs Pritam Singh Thakur

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
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High Courts26 Mar 2015Allowed

Ram Rattan Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 2 ShimLC 628

Arms Act, 1959 - Section 13Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 342Prevention of Corruption Act, 1988 - Section 13(2), 7
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