High Courts08 Apr 2015

Pratap Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 427, 427(1)Penal Code, 1860 (IPC) - Section 409, 420, 427, 467, 468Prevention of Corruption Act, 1988 - Section 13(2), 3, 4, 9
High Courts08 Apr 2015Dismissed

Piare Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0026

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 293, 313, 374Evidence Act, 1872 - Section 134, 59
High Courts08 Apr 2015Dismissed

Ayodhya Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 374Evidence Act, 1872 - Section 134, 27Penal Code, 1860 (IPC) - Section 201, 300, 302
High Courts08 Apr 2015Dismissed

Sonu Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0015

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 41, 42
High Courts08 Apr 2015Dismissed

Shamshed Ali Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0013

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)(C), 42, 52
High Courts08 Apr 2015Disposed off

Prem Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0010

Criminal Procedure Code, 1973 (CrPC) - Section 154, 438Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts08 Apr 2015Dismissed

Kanwar Singh and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2015) CriLJ 2997

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 - Section 20Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 1, 2, 20(ii)(c), 29
High Courts07 Apr 2015Disposed off

Sudesh Kumari Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0023

Central Excises and Salt Act, 1944 - Section 35LConstitution of India, 1950 - Article 226, 32Himachal Pradesh Value Added Tax Act, 2005 - Section 48
High Courts06 Apr 2015Dismissed

State of Himachal Pradesh Vs Chhape Ram Premi

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0074

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 420, 465, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)